High Courts02 Mar 1978
Niranjan Panigrahi and Others Vs Shyamsundar Pratihari
Orissa High Court · (1978) 45 CLT 427
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 2, 3, 3(1), 4, 4(4)
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,394 of 1,622
High Courts01 Mar 1978Allowed
Achutananda Dash Vs The State of Orissa
Orissa High Court · (1978) 45 CLT 511
Penal Code, 1860 (IPC) — Section 24, 403, 405, 406, 409
High Courts28 Feb 1978Dismissed
Nrusingha Charan Prusti Vs Ratikanta Mohanty
Orissa High Court · AIR 1978 Ori 217 : (1978) 45 CLT 502
High Courts27 Feb 1978Dismissed
Maguni Dei Vs Gouranga Sahu and Others
Orissa High Court · AIR 1978 Ori 228 : (1978) 45 CLT 356
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts27 Feb 1978
Raghunath Das and Others Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 434
Orissa Municipal Act, 1950 — Section 3(2), 4, 417A, 417A(1), 417B
High Courts25 Feb 1978Allowed
P. Chiranjivi Vs Principal, M. K. C. G. Medical College and Another
Orissa High Court · (1979) 47 CLT 126
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 182, 397(2), 397(3), 401, 482Penal Code, 1860 (IPC) — Section 177, 182, 419
High Courts23 Feb 1978Allowed
Hara Satnami Vs Dhaneswar Putel and Another
Orissa High Court · AIR 1978 Ori 218 : (1978) 45 CLT 431
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts23 Feb 1978Dismissed
Sri Bhagabat Basudev and Another Vs Ajodhya Das and Another
Orissa High Court · AIR 1978 Ori 194 : (1978) 45 CLT 539
High Courts21 Feb 1978Dismissed
Dikhei alias Dukhai Sahu Vs Bishnu Charan Sahu and Another
Orissa High Court · (1978) 45 CLT 377
Orissa Estates Abolition Act, 1951 — Section 8(1)
High Courts20 Feb 1978Allowed
Sakhi Bewa and Another Vs Hema Dei and Others
Orissa High Court · (1978) 46 CLT 583
Orissa Land Reforms Act, 1960 — Section 19, 3, 3(1), 4(4), 41
High Courts20 Feb 1978Dismissed
Iswar Chandra Mohanty Vs Ramnik Lal
Orissa High Court · AIR 1978 Ori 156 : (1978) 45 CLT 447
Evidence Act, 1872 — Section 73
High Courts20 Feb 1978Allowed
Prag Oil Mills Depot Vs Transport Corporation of India and Another
Orissa High Court · AIR 1978 Ori 167 : (1978) 46 CLT 89
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 6 Rule 14, Order 6 Rule 15, 20, 99
High Courts15 Feb 1978Allowed
Ramachandra Das Vs Hiralal Modi
Orissa High Court · (1978) 45 CLT 453
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 14, Order 7 Rule 18
High Courts13 Feb 1978Allowed
Arjuna Padhan Vs Surendranath Satpathy and Another
Orissa High Court · AIR 1978 Ori 175 : (1978) 46 CLT 351
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9, 100
High Courts06 Feb 1978Dismissed
Tata Iron and Steel Co. Ltd. Vs Rajarishi Exports (P) Ltd.
Orissa High Court · AIR 1978 Ori 179 : (1978) 45 CLT 421
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 11, 115(2)
High Courts06 Feb 1978
Nrusingh Charan Nayak Vs Smt. Hemant Kumari Nayak
Orissa High Court · AIR 1978 Ori 163 : (1978) 45 CLT 558
Hindu Marriage Act, 1955 — Section 28, 3, 9
High Courts01 Feb 1978Allowed
Duti Dei Vs The State
Orissa High Court · (1978) 45 CLT 309
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 1978Dismissed
Sheik Halim Vs State of Orissa
Orissa High Court · (1978) 45 CLT 393
Penal Code, 1860 (IPC) — Section 390, 396
High Courts31 Jan 1978Partly Allowed
Pratap Chandra Patnaik Vs Kamala Kanta Das and Others
Orissa High Court · AIR 1978 Ori 153 : (1978) 45 CLT 399
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts31 Jan 1978Dismissed
Balaji Mohaprabhu and Another Vs Narasingha Kar and Others
Orissa High Court · AIR 1978 Ori 199 : (1978) 45 CLT 492
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 6 Rule 17