High Courts18 Apr 1978Dismissed
Ramesh Chandra Baisak Vs Inspector of Post Offices and Others
Orissa High Court · (1978) 46 CLT 117
Penal Code, 1860 (IPC) — Section 380, 457
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,393 of 1,622
High Courts10 Apr 1978
State of Orissa Vs Bhagabat Mahanta and Others
Orissa High Court · (1978) 46 CLT 23 : (1978) CriLJ 1566
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 302, 325
High Courts07 Apr 1978Dismissed
The Orissa State Electricity Board and Another Vs Pyari Mohan Patnaik and Others
Orissa High Court · AIR 1978 Ori 190 : (1978) 46 CLT 103
Electricity (Supply) Act, 1948 — Section 10, 12, 13, 14, 15
High Courts23 Mar 1978Allowed
The State of Orissa Vs Buda Muduli
Orissa High Court · (1978) 45 CLT 576
Penal Code, 1860 (IPC) — Section 300, 302, 304, 86
High Courts23 Mar 1978Allowed
Krishna Stores Vs Sodormal and Others
Orissa High Court · (1978) 45 CLT 597
High Courts23 Mar 1978Allowed
The State of Orissa Vs Mutuka Barik
Orissa High Court · (1978) 45 CLT 604
Penal Code, 1860 (IPC) — Section 300, 302, 304, 86
High Courts23 Mar 1978
Sri Biswanath Dash Vs The Commissioner of O.H.R. Endowments and Another
Orissa High Court · (1978) 45 CLT 505
Constitution of India, 1950 — Article 226Orissa Hindu Religious Endowments Act, 1951 — Section 32(1), 32(2), 79, 9
High Courts22 Mar 1978Allowed
State of Orissa Vs Kabasi Suba
Orissa High Court · (1978) 45 CLT 533
Penal Code, 1860 (IPC) — Section 300, 302, 304, 86
High Courts22 Mar 1978
Orissa Police Co-operative Syndicate Vs Binoy Kumar Bose and Another
Orissa High Court · (1979) 2 LLJ 360
Industrial Disputes Act, 1947 — Section 10, 11, 12, 13, 15Payment of Gratuity Act, 1972 — Section 15
High Courts21 Mar 1978
State of Orissa Vs Khora Ghasi
Orissa High Court · (1978) 45 CLT 593 : (1978) CriLJ 1305
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 304, 304A, 79, 80
High Courts17 Mar 1978Dismissed
Arjuna Jena Vs Chaitanya Thakur and Others
Orissa High Court · (1978) 45 CLT 461
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(2)Orissa Hindu Religious Endowments Act, 1939 — Section 58, 58(1), 70, 76Orissa Hindu Religious Endowments Act, 1951 — Section 25
High Courts16 Mar 1978
Hadu Palei and Others Vs Chandramani Mantri and Others
Orissa High Court · (1978) 45 CLT 548 : (1978) CriLJ 1307
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 114Penal Code, 1860 (IPC) — Section 34, 380, 427, 454
High Courts15 Mar 1978Dismissed
Natha Naik and Others Vs Padmalochan Naik and Others
Orissa High Court · AIR 1978 Ori 193 : (1978) 45 CLT 820 : (1978) 45 CLT 520
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 33 Rule 1, Order 41 Rule 4
High Courts14 Mar 1978Allowed
T. Kameswar Rao and Another Vs Panasa Narayanamma and Others
Orissa High Court · (1978) 45 CLT 568
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 3 Rule 1, Order 6 Rule 15Limitation Act, 1908 — Article 182(5)
High Courts13 Mar 1978Dismissed
Fakirmohan Rana and Others Vs Sri Basanti Debi Thakurani and Others
Orissa High Court · AIR 1978 Ori 224 : (1978) 45 CLT 581
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts10 Mar 1978Dismissed
Girish Chandra Sahu and Others Vs Nagendranath Mitra and Others
Orissa High Court · AIR 1978 Ori 211 : (1978) 46 CLT 52
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Easements Act, 1882 — Section 4
High Courts10 Mar 1978
Oriental Chemical Industries Vs State of Orissa
Orissa High Court · (1979) 44 STC 241
Central Sales Tax Act, 1956 — Section 6
High Courts10 Mar 1978Allowed
Bhimasena Mahapatra and Another Vs Ramesh Chandra Mohapatra and Others
Orissa High Court · AIR 1978 Ori 159 : (1978) 45 CLT 482
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2
High Courts06 Mar 1978
State of Orissa Vs Balaji Wood Industries
Orissa High Court · (1978) 42 STC 178
Orissa Sales Tax Act, 1947 — Section 24(1), 9, 9A, 9C