High Courts29 Oct 1979Allowed
Karunakar Pradhan Vs Sarojini Mishra and Others
Orissa High Court · (1979) 10 OHC CK 0001
Motor Vehicles Act, 1939 — Section 110(1), 110(4), 110B, 110D
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,379 of 1,622
High Courts26 Oct 1979Dismissed
Susil Kumar Pradhan and Others Vs Pankaj Mohanty State of Orissa Vs Pankaj Mohanty and Others
Orissa High Court · (1980) 49 CLT 167
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 127, 128, 129, 132, 197Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 332
High Courts23 Oct 1979Allowed
Mohan Singh Vs The State
Orissa High Court · (1980) 49 CLT 275
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Oct 1979Allowed
Kumarbar-bar Behera Vs Executive Engineer, P.H. Maintenance Division No. II, Bhubaneswar and Another
Orissa High Court · AIR 1980 Ori 40 : (1980) 49 CLT 53
Arbitration Act, 1940 — Section 2, 33Constitution of India, 1950 — Article 299(1)
High Courts23 Oct 1979Partly Allowed
Indian Metals and Ferro Alloys Ltd. Vs Orissa State Electricity Board
Orissa High Court · AIR 1980 Ori 44 : (1980) 49 CLT 1 : (1979) 48 CLT 491
Civil Procedure Code, 1908 (CPC) — Section 145Registration Act, 1908 — Section 17
High Courts23 Oct 1979Allowed
Vysyaraju Vadreenarayana Moorty Raju Vs Epari Venugopalam
Orissa High Court · AIR 1980 Ori 63 : (1980) 49 CLT 227
High Courts17 Oct 1979Allowed
State of Orissa and Others Vs Susil Kumar Jajodia
Orissa High Court · (1979) 48 CLT 561
Orissa Public Demands Recovery Act, 1962 — Section 2
High Courts16 Oct 1979Dismissed
Bhamara alias Bhramara Hati and Others Vs Kheti Bewa and Others
Orissa High Court · (1979) 48 CLT 591
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153
High Courts15 Oct 1979
Kishanlal Sindhi Vs Executive Officer, Notified Area Council
Orissa High Court · (1979) 48 CLT 542 : (1980) CriLJ 365
Criminal Procedure Code, 1973 (CrPC) — Section 30, 33Penal Code, 1860 (IPC) — Section 40, 41, 42, 63, 64
High Courts11 Oct 1979Dismissed
The New India Assurance Co. Ltd. Vs Surjyamoni Padhi and Others
Orissa High Court · (1980) ACJ 253 : AIR 1980 Ori 17 : (1979) 48 CLT 631
Motor Vehicles Act, 1939 — Section 110, 110C(2A), 110CC, 96
High Courts09 Oct 1979Allowed
Haji Allauddin Khan Vs Notified Area Council
Orissa High Court · (1979) 48 CLT 589
Orissa Municipal Act, 1950 — Section 13, 131(1)
High Courts09 Oct 1979
Rahamatullah Md. Hossain Vs State of Orissa and Others
Orissa High Court · (1979) 48 CLT 565
Constitution of India, 1950 — Article 19Orissa Municipal Act, 1950 — Section 290, 290(1)
High Courts19 Sept 1979Allowed
The Titaghur Paper Mills Company Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (1980) 45 STC 170
Sales of Goods Act, 1930 — Section 18, 19, 4Transfer of Property Act, 1882 — Section 3
High Courts19 Sept 1979Dismissed
Kanhialal Sarda and Another Vs State of Orissa and Others
Orissa High Court · AIR 1980 Ori 27 : (1980) 49 CLT 155
Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 211, 213
High Courts19 Sept 1979
Chairman, The Orissa State Electricity Board and Another Vs Jayashree Chemicals Ltd. and Others
Orissa High Court · AIR 1980 Ori 20 : (1980) 49 CLT 487
Arbitration Act, 1940 — Section 16(1), 20, 30, 31
High Courts13 Sept 1979Allowed
Basiran Bibi and Others Vs Mahanta Nabaghana Das and Others
Orissa High Court · (1980) 49 CLT 17
Orissa Hindu Religious Endowments Act, 1939 — Section 58, 58(1), 6, 6(13)Orissa Hindu Religious Endowments Act, 1951 — Section 19(1), 25, 3(14)
High Courts10 Sept 1979Dismissed
The Executive Engineer, Rural Engineering Division, Cuttack West, Cuttack Vs Surendranath Kanungo
Orissa High Court · AIR 1980 Ori 119 : (1979) 48 CLT 555
Arbitration Act, 1940 — Section 13, 29Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Sept 1979Allowed
Narayan Chandra Sahu Vs Abhimanyu Sahu
Orissa High Court · AIR 1980 Ori 118
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts06 Sept 1979Dismissed
Bauribandhu Panda and Another Vs The State of Orissa
Orissa High Court · (1979) 48 CLT 427
Penal Code, 1860 (IPC) — Section 366
High Courts04 Sept 1979Dismissed
Thuru Khadia and Others Vs Budhu Khadia and Others
Orissa High Court · AIR 1980 Ori 148 : (1979) 48 CLT 446
Limitation Act, 1963 — Article 64 , 65