High Courts04 Dec 1979Allowed
Rama Chandra Pradhan and Others Vs Union of India (UOI) and Others
Orissa High Court · (1980) 49 CLT 266
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,378 of 1,622
High Courts04 Dec 1979Dismissed
Lokanath Prasad Das Vs Bijoya Kumar Bhuyan and Others
Orissa High Court · (1980) 49 CLT 150
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 64
High Courts30 Nov 1979
Damji Jairam Vs Commissioner of Wealth-tax
Orissa High Court · (1980) 49 CLT 103 : (1980) 126 ITR 245
Wealth Tax Act, 1957 — Section 4, 4(1), 5, 5(1), 5(3)
High Courts28 Nov 1979Allowed
Murahdhar Nanda and Others Vs Suraja Dei ' Danu Bou and Others
Orissa High Court · (1980) 50 CLT 151
Orissa Hindu Religious Endowments Act, 1951 — Section 3(15), 41, 44
High Courts26 Nov 1979Dismissed
K. Visweswara Rao Vs J. Sangarama
Orissa High Court · (1980) 49 CLT 62
Evidence Act, 1872 — Section 114Orissa Co-operative Societies Act, 1951 — Section 105, 105(1), 106(C), 4 , 5Orissa Co-operative Societies Rules, 1953 — Rule 115, 116, 116(1), 117, 117(1)
High Courts21 Nov 1979
Commissioner of Income Tax Vs Panda and Co.
Orissa High Court · (1980) 49 CLT 74 : (1980) 15 CTR 152 : (1980) 121 ITR 342
Income Tax Act, 1961 — Section 184(4), 184(7), 184(8), 185(2), 185(3)Income Tax Rules, 1962 — Rule 22(2), 22(5)
High Courts19 Nov 1979Allowed
Gurucharan Misra and Others Vs J.C. Brahma and Others
Orissa High Court · (1980) 49 CLT 125
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4
High Courts17 Nov 1979Dismissed
Dinabandhu Pradhan Vs State of Orissa
Orissa High Court · (1980) 49 CLT 79
Criminal Procedure Code, 1973 (CrPC) — Section 313Orissa Forest Department Code, 1941 — Article 13Penal Code, 1860 (IPC) — Section 161, 164, 165, 477A
High Courts17 Nov 1979
Doki Adinarayana Subudhi and Brothers Vs Doki Surya Prakash Rao
Orissa High Court · AIR 1980 Ori 110 : (1979) 48 CLT 609
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(1), Order 3 Rule 4(5)
High Courts14 Nov 1979
Purna Chandra Misra Vs State of Orissa and Others
Orissa High Court · (1980) 49 CLT 122
Constitution of India, 1950 — Article 16Prevention of Food Adulteration Rules, 1955 — Rule 8(3)
High Courts13 Nov 1979
Commissioner of Income Tax Vs N.C. Budharaja and Company
Orissa High Court · (1980) 121 ITR 212
Income Tax Act, 1961 — Section 80HH, 80HH(2)
High Courts08 Nov 1979Allowed
Malli Bewa Vs Natabar Naik and Others
Orissa High Court · AIR 1980 Ori 34 : (1980) 49 CLT 358
Succession Act, 1925 — Section 276, 283, 299
High Courts07 Nov 1979Allowed
Chatiram Chandwani Vs State of Orissa
Orissa High Court · (1979) 48 CLT 583
Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 10(4), 10(6)
High Courts07 Nov 1979Allowed
Industrial Development Corporation of Orissa Ltd. Vs Jajodia Overseas (P) Ltd.
Orissa High Court · AIR 1980 Ori 66
Arbitration Act, 1940 — Section 20, 20(4), 22, 30, 33
High Courts06 Nov 1979Allowed
Sukadeolal Banka and Another Vs Jogeswar Prasad Sharma and Another
Orissa High Court · AIR 1980 Ori 144 : (1980) 49 CLT 39
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5Limitation Act, 1963 — Article 70
High Courts06 Nov 1979
Rama Chandra Vs Gadadhar Mohapatra and Others
Orissa High Court · AIR 1980 Ori 54 : (1980) 49 CLT 215
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 8 Rule 1Evidence Act, 1872 — Section 13 , 18
High Courts06 Nov 1979
Surajmani Srimali Vs State of Orissa
Orissa High Court · (1979) 48 CLT 625 : (1980) CriLJ 363
Criminal Procedure Code, 1973 (CrPC) — Section 193, 195, 196, 197, 198Penal Code, 1860 (IPC) — Section 406POST OFFICE ACT, 1898 — Section 55, 72
High Courts05 Nov 1979Allowed
Narayan Behera Vs State of Orissa and Others
Orissa High Court · (1980) 49 CLT 47
Constitution of India, 1950 — Article 341
High Courts02 Nov 1979Allowed
Muni Prasad Kaneihyalal Vs Sukadev Ram and Others
Orissa High Court · (1980) 49 CLT 25
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts29 Oct 1979Dismissed
Jyoti Transport and Service Co-operative Society Ltd. Vs The Aska Co-operative Sugar Industries Ltd. and Another
Orissa High Court · AIR 1980 Ori 62 : (1979) 48 CLT 599