High Courts23 Dec 1983Dismissed
Santi Devi Vs Life Insurance Corporation of India
Orissa High Court · (1986) 59 CompCas 774 : (1984) 1 OLR 399
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,338 of 1,622
High Courts22 Dec 1983Allowed
Ramakrushna Swain and Others, Prafulla Kumar Mohanty and Others and R.N. Das and Others Vs State of Orissa and Others
Orissa High Court · (1984) 1 OLR 289
High Courts19 Dec 1983Dismissed
Judhistir Sahu and Others Vs Sesha Patra
Orissa High Court · AIR 1984 Ori 142 : (1984) 1 OLR 206
Hindu Succession Act, 1956 — Section 8
High Courts19 Dec 1983Allowed
Attadi Venketi Vs Bharatam Ramulu and Sons
Orissa High Court · AIR 1984 Ori 226 : (1984) 57 CLT 227 : (1984) 1 OLR 270
Limitation Act, 1963 — Article 1, 14, 26
High Courts17 Dec 1983Dismissed
Mohan Patra Vs Sumitra Sahu
Orissa High Court · (1984) 1 OLR 151
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 109
High Courts17 Dec 1983Allowed
Mahendra Mallik Vs Brundaban Das
Orissa High Court · AIR 1984 Ori 62 : (1984) 1 OLR 135
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54, 58
High Courts16 Dec 1983
Property Association of Baptist Churches Private Limited and Another Vs State of Orissa and Others
Orissa High Court · (1984) 1 OLR 166
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 3
High Courts14 Dec 1983Allowed
Pranabandhu alias Panu Ojha Vs Bhikari Maharana alias Ojha
Orissa High Court · (1984) 57 CLT 65
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4, 4(4), 5(1)
High Courts13 Dec 1983Allowed
Rusava Hota Vs State of Orissa and Others
Orissa High Court · (1984) 1 OLR 333
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts13 Dec 1983Allowed
Sudhansu Mishrani and Others Vs Subal Mishra
Orissa High Court · AIR 1984 Ori 205 : (1984) 1 OLR 348
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts08 Dec 1983Allowed
Md. Kamruddin Jamma Vs Ganga Prasad and Others
Orissa High Court · AIR 1984 Ori 207 : (1984) 57 CLT 153 : (1984) 1 OLR 239
Orissa House Rent Control Act, 1958 — Section 7
High Courts07 Dec 1983Allowed
Nirod Chandra Misra Vs Dijabara Swain
Orissa High Court · (1984) 57 CLT 124 : (1984) 1 OLR 117
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204
High Courts07 Dec 1983Allowed
Sri Brundaban Patra Vs Priyanath Acharya
Orissa High Court · (1984) 57 CLT 164 : (1984) 1 OLR 147
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts07 Dec 1983Allowed
Sridhar Mohanty Vs Kamal Kumar Agarwalla
Orissa High Court · (1984) 57 CLT 417
Hindu Religious Institutions Act — Section 41Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 3(1), 3(4), 4, 4(4)Orissa Survey and Settlement Act, 1958 — Section 15
High Courts05 Dec 1983
Managing Director, the Orissa Agro Industries Corporation Ltd. Vs Presiding Officer, Labour Court and Another
Orissa High Court · (1984) 57 CLT 129 : (1984) 1 OLR 95
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts01 Dec 1983Allowed
Dhirendranath Biswal Vs Rahas Behari Mishra and Another
Orissa High Court · (1984) 1 OLR 243
Arbitration Act, 1940 — Section 8(1), 8(2)
High Courts29 Nov 1983Dismissed
Sri Dwijendranath Bose Vs Sri Govinda Chandra Sahu and Others
Orissa High Court · (1984) 57 CLT 45
Orissa House Rent Control Act, 1967 — Section 7
High Courts29 Nov 1983Allowed
Laxidhar Behera Vs Radhakrushna Enterprisers and Others
Orissa High Court · (1984) 1 OLR 131
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Nov 1983
Brajamohan Nath Vs Smt. Kesi Tripathy and Another
Orissa High Court · (1984) 57 CLT 145 : (1984) 1 OLR 111
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1)
High Courts28 Nov 1983Allowed
Anirudha Agasti alias Surendra Panda Vs State of Orissa
Orissa High Court · (1984) 1 OLR 139
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411, 412