High Courts12 Jan 1984Allowed
New India Assurance Co. Vs Budhei Bewa and Others
Orissa High Court · AIR 1985 Ori 191
Motor Vehicles Act, 1939 — Section 95, 95(1)
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,337 of 1,622
High Courts12 Jan 1984Dismissed
Bhaskar Chandra Jena Vs Revenue Divisional Commissioner and Others
Orissa High Court · (1984) 57 CLT 213
High Courts12 Jan 1984Dismissed
Smt. Parimal Sen and Others Vs Prafulla Kumar Sen
Orissa High Court · AIR 1985 Ori 286
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100
High Courts11 Jan 1984Dismissed
Ananta Kumar Bose and Others Vs State of Orissa and Others
Orissa High Court · AIR 1986 Ori 151
Constitution of India, 1950 — Article 309Orissa Administrative Service Class II (Recruitment) (Amendment) Rules, 1959 — Rule 11Orissa Administrative Service Class II (Recruitment) Rules, 1954 — Rule 1
High Courts09 Jan 1984Allowed
Smt. Usarani Das Vs Bhaktahari Mohanty and Others
Orissa High Court · AIR 1984 Ori 97 : (1984) 1 OLR 547
Easements Act, 1882 — Section 13Orissa Estates Abolition Act, 1951 — Section 6, 7
High Courts06 Jan 1984
Hardayal Govind Prasad Vs State of Orissa
Orissa High Court · (1985) 58 STC 77
Orissa Sales Tax Act, 1947 — Section 10(2)(b), 24(2)
High Courts05 Jan 1984Dismissed
Naba Kishore Das and Another Vs Umakanta Mohapatra and Others
Orissa High Court · AIR 1985 Ori 222
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts03 Jan 1984
Ratanlal Omprakash Vs Commissioner of Income Tax
Orissa High Court · (1984) 17 TAXMAN 201
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts02 Jan 1984Allowed
Harihar Pati Vs Dyetary Khhtoi and etc.
Orissa High Court · AIR 1984 Ori 138 : (1984) 57 CLT 290
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Jan 1984Dismissed
Purushottam Lal Mang(sic)uram Vs Mst. Joro Bai and Others
Orissa High Court · AIR 1984 Ori 202 : (1984) 1 OLR 282
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 47Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 214
High Courts02 Jan 1984Dismissed
Radha Pandiani Vs Sarat Chandra Sabat and Others
Orissa High Court · AIR 1984 Ori 222 : (1984) 1 OLR 192
Orissa Estates Abolition Act, 1951 — Section 8A(3)Orissa Land Reforms Act, 1960 — Section 4Trusts Act, 1882 — Section 90
High Courts02 Jan 1984
Orissa Ceramic Industries Vs State of Orissa
Orissa High Court · (1984) 1 OLR 393 : (1984) 56 STC 44
High Courts02 Jan 1984Dismissed
Orient Paper Mills Ltd. Vs Union of India (UOI)
Orissa High Court · AIR 1984 Ori 156
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 76C
High Courts01 Jan 1984
Lokanath Behera alias Khokan Vs State of Orissa
Orissa High Court · (1984) 57 CLT 312 : (1984) 1 OLR 317
Penal Code, 1860 (IPC) — Section 304
High Courts01 Jan 1984Allowed
Sudam Badi Vs State of Orissa
Orissa High Court · (1984) 1 OLR 374
Evidence Act, 1872 — Section 24
High Courts01 Jan 1984Dismissed
Dr. Damodar Rout Vs State of Orissa
Orissa High Court · (1984) 2 OLR 975
Criminal Procedure Code, 1973 (CrPC) — Section 113
High Courts23 Dec 1983Allowed
Narasingha Charan Acharya Vs State of Orissa
Orissa High Court · AIR 1985 Ori 62
Constitution of India, 1950 — Article 226
High Courts23 Dec 1983Allowed
Bauribandhu Patra Vs Biswanath Behera and Others
Orissa High Court · AIR 1984 Ori 118 : (1984) 1 OLR 276
Orissa Money Lenders (Amendment) Ordinance, 1975 — Section 2(1)Orissa Money Lenders Act, 1939 — Section 18B, 18B(2), 18B(3)
High Courts23 Dec 1983Allowed
Dayanidhi Naik Vs Mangala Thakurani and Another
Orissa High Court · (1984) 1 OLR 186
Orissa Hindu Religious Endowments Act, 1951 — Section 41
High Courts23 Dec 1983Dismissed
Radha Govinda Swamy and Others Vs State of Orissa and Others
Orissa High Court · (1984) 57 CLT 188 : (1984) 1 OLR 168
Constitution of India, 1950 — Article 14, 25, 26Orissa Estates Abolition (Amendment) Act, 1963 — Section 13KOrissa Estates Abolition (Amendment) Act, 1978 — Section 7