High Courts27 Jun 1991Allowed
Rabindranath Rout Vs State of Orissa
Orissa High Court · (1992) CriLJ 2309 : (1991) 2 OLR 445
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,198 of 1,623
High Courts27 Jun 1991Allowed
Sujan Singh and Others Vs Premananda Satapathy
Orissa High Court · (1991) 2 OLR 167
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts26 Jun 1991Dismissed
Union of India (UOI) Vs Railway Rates Tribunal and Another
Orissa High Court · AIR 1992 Ori 15
Constitution of India, 1950 — Article 226Railways Act, 1890 — Section 29(2), 3(4), 41(1)
High Courts26 Jun 1991
Gopal Chandra Pattnaik Vs Commissioner of Wealth-tax
Orissa High Court · (1992) 194 ITR 566
Wealth Tax Act, 1957 — Section 7Wealth Tax Rules, 1957 — Rule 1D
High Courts25 Jun 1991
Smt. Kanta Rani Vs Commissioner of Income Tax
Orissa High Court · (1991) 192 ITR 484
Income Tax Act, 1961 — Section 256, 69
High Courts24 Jun 1991
Dodla Bhaskar Rao Vs State Bank of India
Orissa High Court · AIR 1992 Ori 161 : (1994) 80 CompCas 57
Contract Act, 1872 — Section 176, 177
High Courts24 Jun 1991
Smt. Kamala Saha and Others Vs Jogeswar Prasad Saha and Others
Orissa High Court · AIR 1992 Ori 23
Arbitration Act, 1940 — Section 30
High Courts24 Jun 1991Allowed
Gayadhar Ojha ' Ojhar Vs State of Orissa
Orissa High Court · (1992) 73 CLT 52 : (1991) CriLJ 2642 : (1991) 2 OLR 307
Orissa Forest Act, 1972 — Section 45, 46
High Courts24 Jun 1991Allowed
Smt. Sulochana Dei ' Swain and Another Vs Indramani Swain
Orissa High Court · (1991) 2 OLR 456
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Jun 1991Allowed
Vibgyer Structural Construction Pvt. Ltd. Vs State of Orissa
Orissa High Court · AIR 1991 Ori 323
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 6, 7
High Courts19 Jun 1991
Ghasi Ram Padhi and Co. Vs Commissioner of Income Tax
Orissa High Court · (1991) 192 ITR 334
Income Tax Act, 1961 — Section 37(1)
High Courts19 Jun 1991Dismissed
Ramsis Prasad Vs State of Orissa
Orissa High Court · (1991) 2 OLR 170 : (1991) 2 OLR 169
Bihar and Orissa Excise Act, 1915 — Section 2(14), 2(6), 47
High Courts19 Jun 1991
Indramani Jena Vs State of Orissa
Orissa High Court · (1992) CriLJ 72
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Jun 1991Dismissed
Anirudha Pati Vs State of Orissa
Orissa High Court · (1992) CriLJ 122
Criminal Procedure Code, 1973 (CrPC) — Section 313, 361Penal Code, 1860 (IPC) — Section 379Probation of Offenders Act, 1958 — Section 3, 4, 6, 6(1)
High Courts19 Jun 1991
Smt. Minakhee Sahoo Vs Manager, Reserve Bank of India and Another
Orissa High Court · (1991) 2 OLR 119
Constitution of India, 1950 — Article 226, 227
High Courts19 Jun 1991Dismissed
Smt. Hemanta Kumari Patnaik and Others Vs Suryanarayan Acharya and Others
Orissa High Court · AIR 1992 Ori 1
Stamp Act, 1899 — Section 2(15), 2(24)
High Courts18 Jun 1991Dismissed
State of Orissa Vs Sahadeb Pujhari
Orissa High Court · (1992) 1 OLR 336
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 80
High Courts18 Jun 1991Allowed
Rama Chandra Agarwalla Vs Sri Bijay Ketan Sensarma
Orissa High Court · (1991) 2 OLR 449
Criminal Procedure Code, 1973 (CrPC) — Section 468 , 473
High Courts18 Jun 1991Allowed
Brajabandhu Sahu and Others Vs Krupasindhu Sahu and Others
Orissa High Court · (1991) 2 OLR 121
Constitution of India, 1950 — Article 227
High Courts18 Jun 1991Dismissed
K. Narayan Patra Vs Gopinath Sahu
Orissa High Court · (1991) CriLJ 3219 : (1991) 2 OLR 301
Criminal Procedure Code, 1973 (CrPC) — Section 205