High Courts10 Jul 1991Allowed
Prafulla Kumar Mohanty Vs State of Orissa
Orissa High Court · (1991) 2 OLR 260
Prevention of Food Adulteration Act, 1954 — Section 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 18
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,197 of 1,623
High Courts10 Jul 1991
Sudhakar Sarangi Vs State of Orissa
Orissa High Court · (1992) CriLJ 1866 : (1991) 2 OLR 272
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts10 Jul 1991Allowed
Sailabala Satpathy Vs Parbati Satpathy and Others
Orissa High Court · (2008) 1 OLR 729
Succession Act, 1925 — Section 213, 264, 276, 57
High Courts10 Jul 1991Allowed
Satyendra Shyam Nag Vs Bankim Chandra Pradhan and Others
Orissa High Court · (1991) 2 OLR 305
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 23 Rule 1(2)
High Courts10 Jul 1991Allowed
Dhadu Behera Vs Puri Municipality and Another
Orissa High Court · (1992) 73 CLT 100 : (1991) 2 OLR 241
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts08 Jul 1991Allowed
Giri ' Kailash Chandra Sahu Vs The State of Orissa
Orissa High Court · (1991) 2 OLR 245
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313
High Courts08 Jul 1991Dismissed
Netrananda Dehuri Vs Bhagirathi Dehuri and Another
Orissa High Court · (1991) 2 OLR 323
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 2(11)
High Courts08 Jul 1991Dismissed
Md. Dawood Shariff Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 221
Orissa Lokpal and Lokayukta Act, 1970 — Section 3(2)
High Courts08 Jul 1991Allowed
Basanta Kumar Mohanty Vs State of Orissa
Orissa High Court · (1992) 2 LLJ 190
Contract Labour (Regulation and Abolition) Act, 1970 — Section 24
High Courts08 Jul 1991
Tanima Mishra Vs Pradeep Kumar Patnaik
Orissa High Court · AIR 1992 Ori 178 : (1991) 2 DMC 424 : (1991) 2 OLR 196
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 32A Rule 1 , Order 32A Rule 3Hindu Marriage Act, 1955 — Section 23Special Marriage Act, 1954 — Section 34
High Courts08 Jul 1991Allowed
Mahavir Choudhury and after him Santi Choudhury and Others Vs Commercial Tax Officer Balangir and Others
Orissa High Court · (1992) 1 OLR 14
Orissa Public Demands Recovery Act, 1962 — Section 10
High Courts03 Jul 1991Allowed
Krushna Chandra Sahu Vs Bansidhar Sahu and Others
Orissa High Court · (1991) 2 OLR 247
Orissa Land Reforms Act, 1960 — Section 4, 60
High Courts03 Jul 1991
Rajaram Jaiswal Vs State of Orissa
Orissa High Court · (1991) 2 OLR 178
Criminal Procedure Code, 1973 (CrPC) — Section 481
High Courts02 Jul 1991
Manoranjan Nayak Vs Babu alias Brajendra Panda and Another
Orissa High Court · (1991) CriLJ 3214
Penal Code, 1860 (IPC) — Section 436
High Courts02 Jul 1991
Commissioner of Income Tax Vs Tarun Udyog
Orissa High Court · (1991) 99 CTR 181 : (1991) 191 ITR 688
Income Tax Act, 1961 — Section 32A, 80HH
High Courts02 Jul 1991
Ramani Mohan Mandal and Others Vs Santosh Kumar Mandal and Others
Orissa High Court · (1991) 2 OLR 174
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 146(1)
High Courts01 Jul 1991
Shankar Roul Vs Ramakanta Swain and Another
Orissa High Court · (1992) CriLJ 4020 : (1991) 2 OLR 285
Criminal Procedure Code, 1973 (CrPC) — Section 202(2)
High Courts28 Jun 1991Dismissed
Janardan Jena Vs Sara alias Saraswati Dei
Orissa High Court · (1991) 2 OLR 525
Succession Act, 1925 — Section 266, 267, 268, 294, 295
High Courts28 Jun 1991
B.P.R. Construction Vs Commissioner of Income Tax
Orissa High Court · (1992) 102 CTR 6 : (1991) 192 ITR 534
Income Tax Act, 1961 — Section 256(2)