High Courts18 Aug 1991
Brundaban Jena and Another Vs State of Orissa
Orissa High Court · (1991) 2 OLR 423
Criminal Procedure Code, 1973 (CrPC) — Section 446(2)
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,194 of 1,623
High Courts16 Aug 1991Allowed
Dr. Debasis Khadanga Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 535
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 1991
COMMISSIONER OF INCOME TAX Vs ELECTRO STEEL CASTINGS LTD.
Orissa High Court · (1992) 99 CTR 184 : (1992) 193 ITR 103
Income Tax Act, 1961 — Section 17, 256, 40, 40A
High Courts09 Aug 1991Allowed
Madhab Chandra Mishra and Others Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 277
Constitution of India, 1950 — Article 14, 226, 227
High Courts09 Aug 1991Dismissed
Pawan Kumar Agarwal Vs District Magistrate
Orissa High Court · (1992) CriLJ 1732 : (1992) 1 OLR 58
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)
High Courts08 Aug 1991Dismissed
Nagendranath Roy Vs Dr. Bijoy Kumar Dasburma and Another
Orissa High Court · (1992) 73 CLT 300 : (1992) CriLJ 1871 : (1991) 2 OLR 527
Penal Code, 1860 (IPC) — Section 429
High Courts08 Aug 1991Allowed
Sisir Kanta Satapathy Vs Registrar (Administration), High Court of Orissa and Others
Orissa High Court · (1991) 2 OLR 316
Constitution of India, 1950 — Article 233, 235, 236, 71Criminal Procedure Code, 1973 (CrPC) — Section 12(1), 9(2)Orissa Service Code, 1939 — Article 71(a)
High Courts08 Aug 1991Allowed
Pratap Chandra Mohanty Vs General Manager, United News of India and Another
Orissa High Court · (1991) 2 OLR 326
Industrial Disputes Act, 1947 — Section 2Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 14, 15, 17(2), 2, 3
High Courts08 Aug 1991Allowed
Shakti Kumar Agrawala Vs Stata of Orissa
Orissa High Court · (1992) CriLJ 993 : (1991) 2 OLR 428
Prevention of Food Adulteration Act, 1954 — Section 14, 19(2), 9Prevention of Food Adulteration Rules, 1955 — Rule 4(5), 7(3)
High Courts05 Aug 1991Dismissed
R. Jagadish Murty Vs Balaram Mohanty and Others
Orissa High Court · (1992) CriLJ 996 : (1991) 2 OLR 390
Criminal Procedure Code, 1973 (CrPC) — Section 386, 397(1), 401, 401(1)
High Courts05 Aug 1991Dismissed
Sridhar Das Vs State of Orissa and Another
Orissa High Court · (1992) CriLJ 2907
Penal Code, 1860 (IPC) — Section 102, 103, 105, 97, 99
High Courts05 Aug 1991Allowed
Bighnaraj Tripathy Vs State of Orissa
Orissa High Court · (1992) 73 CLT 279 : (1992) CriLJ 2276 : (1992) 1 OLR 341 : (1992) 1 OLR 340
Penal Code, 1860 (IPC) — Section 411
High Courts05 Aug 1991
Commissioner of Income Tax Vs Sajitha Bakery
Orissa High Court · (1991) 99 CTR 177 : (1991) 192 ITR 658 : (1992) 62 TAXMAN 301
Income Tax Act, 1961 — Section 144B, 153, 271(1)
High Courts05 Aug 1991Dismissed
Fagnu Bhoi and Another Vs State of Orissa
Orissa High Court · (1992) CriLJ 1808
Penal Code, 1860 (IPC) — Section 34, 366, 376, 511
High Courts02 Aug 1991Allowed
Mangalam Timber Products Ltd. Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 453
Orissa Sales Tax Act, 1947 — Section 7
High Courts01 Aug 1991Allowed
Pradipta Gangadev and Another Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Orissa Land Reforms Rules, 1965 — Rule 43
High Courts01 Aug 1991
Commissioner of Income Tax Vs Mahalakshmi Film Distributors
Orissa High Court · (1992) 102 CTR 34 : (1991) 192 ITR 599
Income Tax Act, 1961 — Section 70, 71, 72, 73, 74
High Courts01 Aug 1991Dismissed
Prabhat Kishor Sahu Vs Sambalpur University and Another
Orissa High Court · AIR 1992 Ori 83
Evidence Act, 1872 — Section 115Sambalpur University Regulations — Regulation 17(B), 18(C)
High Courts01 Aug 1991Dismissed
Gadadhar Pati Vs Banshidhar Pati
Orissa High Court · (1992) CriLJ 1811
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 352, 441, 447, 448, 504
High Courts01 Aug 1991
COMMISSIONER OF INCOME TAX Vs ORISSA OIL INDUSTRIES LTD.
Orissa High Court · (1992) 103 CTR 178 : (1992) 193 ITR 183 : (1992) 60 TAXMAN 123
Income Tax Act, 1961 — Section 144B, 256, 263