High Courts04 Oct 1991Dismissed
Dambarudhar Panda Vs Mahendranath Saran
Orissa High Court · (1992) 474 CLT 54 : (1992) CriLJ 2213 : (1992) 1 OLR 124
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,192 of 1,623
High Courts04 Oct 1991
INDIAN METALS AND FERRO ALLOYS LTD. Vs COMMISSIONER OF Income Tax.
Orissa High Court · (1992) 193 ITR 344
Income Tax Act, 1961 — Section 256, 28, 36
High Courts27 Sept 1991
Mst. Premalata Dora and Another Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 523
Orissa Land Reforms Act, 1960 — Section 37
High Courts25 Sept 1991Dismissed
Karmu Bhakta and Others Vs State of Orissa
Orissa High Court · (1992) 73 CLT 253 : (1992) CriLJ 2154
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395, 397
High Courts24 Sept 1991
Commissioner of Income Tax Vs Orissa State Financial Corporation
Orissa High Court · (1992) 196 ITR 466
Income Tax Act, 1961 — Section 147
High Courts24 Sept 1991Allowed
Nilla Jagannadham Vs State of Orissa and Others
Orissa High Court · (1992) 2 OLR 15
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts23 Sept 1991
J. Gopal Rao Vs State of Orissa
Orissa High Court · (1993) 88 STC 488
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts23 Sept 1991Allowed
Harihar Bhata Mishra and Others Vs Somanath Dakua
Orissa High Court · (1992) CriLJ 1915 : (1991) 2 OLR 547
Criminal Procedure Code, 1973 (CrPC) — Section 197Orissa Municipal Act, 1950 — Section 273A, 349, 376
High Courts20 Sept 1991Dismissed
Smt. Bijayalaxmi Sahoo Vs Smt. Sanjukta Prusty and Another
Orissa High Court · (1991) 2 OLR 530
Orissa House Rent Control Act, 1967 — Section 10
High Courts20 Sept 1991Allowed
Bipra Charan Patra Vs The Orissa Forest Corporation Ltd. and Others
Orissa High Court · (1992) 1 OLR 529
Orissa Sales Tax Act, 1947 — Section 5(2)(A)
High Courts19 Sept 1991
Ashok Kumar Kar Vs Divisional Forest Officer and Others
Orissa High Court · (1993) CriLJ 1123 : (1992) 1 OLR 300
Orissa Forest Act, 1972 — Section 56(2)
High Courts19 Sept 1991Dismissed
Executive Officer, Baripada Municipality Vs Mahesh Prasad Saha
Orissa High Court · (1992) 73 CLT 856 : (1992) 1 OLR 243
Orissa Municipal Act, 1950 — Section 273A, 385A
High Courts19 Sept 1991Allowed
Sanatan Mangal Vs State of Orissa and Others
Orissa High Court · (1992) 73 CLT 208 : (1991) 2 OLR 433
High Courts19 Sept 1991
Kandula Prabhakar Rao Vs State of Orissa
Orissa High Court · (1992) 73 CLT 296 : (1992) 1 OLR 522 : (1993) 88 STC 322
Orissa Sales Tax Act, 1947 — Section 19(1)
High Courts19 Sept 1991Allowed
Krushna Chandra Bariki Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 504
High Courts18 Sept 1991Allowed
Smt. Pravati Bastia Vs Management of Choudwar College and Others
Orissa High Court · (1992) 73 CLT 316 : (1992) 1 OLR 51
Constitution of India, 1950 — Article 19(1)Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 11(1), 22(4)
High Courts18 Sept 1991
Sri Prabhudayal Agrawalla Vs Orissa Sales Tax Tribunal and Others
Orissa High Court · (1992) 73 CLT 171 : (1991) 2 OLR 464 : (1993) 88 STC 473
Orissa Sales Tax Act, 1947 — Section 12(4), 12(5), 12(8)
High Courts18 Sept 1991
RASIKLAL AND CO. Vs COMMISSIONER OF Income Tax.
Orissa High Court · (1992) 99 CTR 85 : (1992) 193 ITR 246
Income Tax Act, 1961 — Section 2, 256, 40, 64
High Courts18 Sept 1991Dismissed
Krushna Chandra Patra Vs Tanu Patra
Orissa High Court · (1992) 1 OLR 397
Penal Code, 1860 (IPC) — Section 497
High Courts17 Sept 1991Allowed
Bajranglal Agarwala Vs Competent Authority and Others
Orissa High Court · (1991) 2 OLR 509
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2(1), 6(1)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(1), 3(1), 6, 7, 8