Col. Shyamsundar Mohanty Vs State of Orissa
Orissa High Court · (1993) 1 OLR 166
COURT ARCHIVE
32,441 judgments · page 1,171 of 1,623
Orissa High Court · (1993) 1 OLR 166
Orissa High Court · (1993) 76 CLT 260 : (1993) 1 OLR 410
Orissa High Court · (1993) 1 OLR 434
Orissa High Court · (1993) 1 OLR 180
Orissa High Court · (1992) 11 OHC CK 0019
Orissa High Court · AIR 1993 Ori 238
Orissa High Court · AIR 1994 Ori 151 : (1993) 75 CLT 606
Orissa High Court · (1993) 76 CLT 558 : (1993) 1 OLR 369
Orissa High Court · (1993) 75 CLT 424 : (1993) 1 OLR 203
Orissa High Court · (1993) 75 CLT 515 : (1993) 1 OLR 116
Orissa High Court · (1994) 1 OLR 507
Orissa High Court · (1993) 1 OLR 63
Orissa High Court · (1993) CriLJ 437 : (1993) 1 OLR 416
Orissa High Court · (1993) 75 CLT 677 : (1993) 1 OLR 178
Orissa High Court · (1993) 75 CLT 505 : (1993) 2 LLJ 222
Orissa High Court · (1992) 11 OHC CK 0001
Orissa High Court · (1993) 75 CLT 457 : (1993) 1 OLR 90
Orissa High Court · (1993) 1 OLR 47
Orissa High Court · (1993) CriLJ 2499
Orissa High Court · (1993) 76 CLT 327 : (1993) 1 OLR 218