High Courts08 Dec 1992

Golakh Ch. Mohanty and Others Vs State of Orissa and Others

Orissa High Court · (1993) 76 CLT 308 : (1993) 1 OLR 303

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 1, 8(2), 8(3)Orissa Secondary Education Act, 1952 — Section 21