High Courts02 Sept 1994
Gangadhar Patra Vs State of Orissa
Orissa High Court · (1995) 1 OLR 230
Juvenile Justice Act, 1986 — Section 26, 3, 56
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,143 of 1,623
High Courts02 Sept 1994Allowed
Binay Mahapatra Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 901 : (1994) 2 OLR 508
High Courts02 Sept 1994Allowed
Orissa Forest Development Corpn. and Another Vs Regional P.F. Commissioner
Orissa High Court · (1995) 71 FLR 338 : (1995) 1 LLJ 936 : (1995) 1 OLR 116
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts02 Sept 1994Dismissed
Kshitish Chandra Pati and Another Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 967 : (1994) 2 OLR 534
Orissa Education Act, 1969 — Section 3
High Courts02 Sept 1994Allowed
Kishori Mohan Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 78
Orissa Education (Establishment, Recognition and Management of Privatae Colleges) Rules, 1991 — Rule 25(3)
High Courts01 Sept 1994
Sabar Mahabhoi and Others Vs State of Orissa and Another
Orissa High Court · (1995) 2 ALT(Cri) 15 : (1994) 78 CLT 990 : (1994) 2 OLR 515
Criminal Procedure Code, 1973 (CrPC) — Section 231, 242, 244, 311
High Courts01 Sept 1994
Orissa Cement Ltd. Vs State of Orissa and Others
Orissa High Court · (1995) 2 LLJ 266
Industrial Disputes Act, 1947 — Section 10, 2, 34(3), 36(3), 36(4)
High Courts01 Sept 1994Dismissed
Trilochan Das Adhikari and Another Vs Simanchal Rath and Others
Orissa High Court · (1994) 2 OLR 602
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11, Order 32 Rule 3
High Courts01 Sept 1994Allowed
Madhu Pradhan Vs Nara Kanhar and Others
Orissa High Court · (1994) 2 OLR 633
Civil Procedure Code, 1908 (CPC) — Section 100, 103
High Courts01 Sept 1994
Divisional Manager, New India Assurance Co. Ltd. Vs Shakti Prasad Mishra and Another
Orissa High Court · (1996) 1 ACC 310
Motor Vehicles Act, 1988 — Section 166
High Courts01 Sept 1994Allowed
Divisional Manager, The New India Assurance Co. Ltd. Vs Shakti Prasad Mishra and Another
Orissa High Court · (1995) ACJ 968 : (1994) 2 OLR 437
Motor Vehicles Act, 1939 — Section 110A(3)Motor Vehicles Act, 1988 — Section 166(3)
High Courts31 Aug 1994Dismissed
Hindustan Aeronautics Ltd. Vs The Registering Authority and Taxing Officer and Others
Orissa High Court · (1994) 78 CLT 976 : (1995) 1 OLR 192
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 2(7)
High Courts31 Aug 1994Dismissed
Ananta Charan Mallick Vs Sayed Goush Ali and Another
Orissa High Court · (1994) 78 CLT 907 : (1995) CriLJ 209 : (1994) 2 OLR 422
Criminal Procedure Code, 1973 (CrPC) — Section 202(1)
High Courts31 Aug 1994Dismissed
Bhatruhari Mahatab and Another Vs Collector, Cuttack and Another Sachidananda Kanango
Orissa High Court · AIR 1995 Ori 129 : (1995) 1 OLR 185
Orissa Escheats Act, 1979 — Section 6, 6(1)
High Courts31 Aug 1994Allowed
Kartik Ch. Mohanta and Others Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 310
Constitution of India, 1950 — Article 226
High Courts30 Aug 1994Dismissed
Rajib Lochan Patel Vs Sapneswar Pandey and Others
Orissa High Court · AIR 1995 Ori 70
Limitation Act, 1963 — Article 64 , 65
High Courts22 Aug 1994Allowed
S. Rama Mohan Ray Vs A. Kishore Chandra Patra and Others
Orissa High Court · AIR 1995 Ori 4 : (1994) 2 OLR 490
Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 25Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 2, 3
High Courts22 Aug 1994Dismissed
Gopinath Padhi Vs State and Another
Orissa High Court · (1994) 78 CLT 1052 : (1994) 2 OLR 440
Criminal Procedure Code, 1973 (CrPC) — Section 228, 240
High Courts18 Aug 1994Allowed
Gopal Chandra Mishra Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 313
Constitution of India, 1950 — Article 14, 16, 309Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 5(2), 8
High Courts17 Aug 1994
Dillip Kumar Routray and Others Vs The State and Another
Orissa High Court · (1994) 2 OLR 518
Criminal Procedure Code, 1973 (CrPC) — Section 408, 409, 410, 412