High Courts13 Sept 1994Dismissed
Kela Khatua Vs Baidhar Khatua and Others
Orissa High Court · (1994) 2 OLR 555
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,142 of 1,623
High Courts12 Sept 1994
Divisional Manager, New India Assurance Co. Ltd. Vs Kulamani Behera and Another
Orissa High Court · (1995) 1 ACC 703
High Courts12 Sept 1994
Prafulla Kumar Nayak Vs State of Orissa
Orissa High Court · (1994) 78 CLT 886 : (1994) 2 OLR 461
Criminal Procedure Code, 1973 (CrPC) — Section 209, 437, 438, 439, 441(3)
High Courts12 Sept 1994Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Kulamani Behara and Another
Orissa High Court · (1996) 3 LLJ 1068
Workmens Compensation Act, 1923 — Section 4(1)(3)
High Courts12 Sept 1994Dismissed
The Divisional Manager, New India Assurance Company Ltd. Vs Kulamani Behera and Another
Orissa High Court · (1994) 2 OLR 453
Workmens Compensation Act, 1923 — Section 4(1)
High Courts08 Sept 1994Dismissed
Jagannath Mahaprabhu Bije-Shree-kshetra Vs Collector, Puri and Others
Orissa High Court · AIR 1995 Ori 56 : (1995) 1 OLR 197
Land Acquisition Act, 1894 — Section 17(4), 4(1), 6
High Courts07 Sept 1994
Swarup Kumar Biswal Vs State of Orissa
Orissa High Court · (1994) 2 OLR 569
Criminal Procedure Code, 1973 (CrPC) — Section 233, 353(6)
High Courts07 Sept 1994
Muna Mallik Vs Bishnu Mallik and Another
Orissa High Court · (1995) 1 OLR 254
Criminal Procedure Code, 1973 (CrPC) — Section 239, 245, 248, 321
High Courts06 Sept 1994Dismissed
Jadumani Seth Vs State of Orissa
Orissa High Court · (1994) 78 CLT 1000 : (1994) 2 OLR 599
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts06 Sept 1994
Smt. Arana Kar Vs Dr. Sarat Kumur Dash alias Nachhi
Orissa High Court · (1995) CriLJ 3526 : (1994) 2 OLR 584
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 1994
Aruna Kar Vs Dr. Sarat Kumar Dash ' Sachhi
Orissa High Court · (1995) 2 DMC 244
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 1994Allowed
Orissa Mining Corporation Limited Vs Klockner and Company and Others
Orissa High Court · (1994) 2 OLR 592
Civil Procedure Code Amendment Act, 1973 — Section 24
High Courts06 Sept 1994
Haramani Mohapatra and Others Vs Smt. Annapurna Sahoo
Orissa High Court · (1995) 1 OLR 89
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 12, Order 9 Rule 8
High Courts06 Sept 1994Dismissed
Traffic Manager, Orissa Road Transport Company Limited Vs Secretary, State Transport Appellate Authority and Others
Orissa High Court · (1994) 2 OLR 588
Motor Vehicles Act, 1939 — Section 57(2)
High Courts06 Sept 1994
Bishnu Mohan Senapati Vs Harihar Mallick and Others
Orissa High Court · (1995) 1 ALT(Cri) 16 : (1994) 78 CLT 1007 : (1995) 1 OLR 240
Criminal Procedure Code, 1973 (CrPC) — Section 330, 344, 345Penal Code, 1860 (IPC) — Section 175, 178, 179
High Courts05 Sept 1994
Bijay Kumar Behera and Another Vs State of Orissa
Orissa High Court · (1994) 2 OLR 604
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 209, 437, 438, 439
High Courts05 Sept 1994Dismissed
Ashoka Sa and Another Vs Bidyadhar Patra (deceased by LRs.) and Others
Orissa High Court · AIR 1995 Ori 59 : (1994) 78 CLT 970 : (1995) 1 OLR 283
Specific Relief Act, 1963 — Section 34
High Courts05 Sept 1994Allowed
Kuni Patro Vs Keshab Patro
Orissa High Court · (1994) 2 OLR 586
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Sept 1994
Jagannath Sahu Vs Sasibhusan Rath and Others
Orissa High Court · (1995) CriLJ 4070 : (1994) 2 OLR 617
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 304A
High Courts05 Sept 1994
Rajendranath Chouhan Vs Ratnakar Jagati
Orissa High Court · (1995) 1 OLR 250
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211, 500