Bonded Labour System Abolition Act, 1976 — Section 16, 17, 2, 4Constitution of India, 1950 — Article 23(1)Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts22 Nov 1994

Commissioner of Income Tax Vs Rabindranath Dhol

Orissa High Court · (1995) 79 TAXMAN 170

Income Tax Act, 1922 — Section 10(2), 2(6B)Income Tax Act, 1961 — Section 22, 23, 23(2), 256(1), 28Partnership Act, 1932 — Section 4

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High Courts22 Nov 1994

Commissioner of Income Tax Vs Rabindranath Bhol

Orissa High Court · (1995) 211 ITR 799

Income Tax Act, 1961 — Section 22

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High Courts21 Nov 1994

Gangadhar Behidar Vs State of Orissa

Orissa High Court · (1995) CriLJ 2441

Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 149, 207, 300, 307, 323

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High Courts21 Nov 1994Allowed

Tejraj Parasmal Vs State of Orissa and Another

Orissa High Court · (1995) 1 OLR 79

Orissa Sales Tax Act, 1947 — Section 5, 6

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High Courts21 Nov 1994

Dr. Madhav Chandra Ransingh Vs Bijoy Kumar Tripathy and Others

Orissa High Court · (1995) 2 ALT(Cri) 24 : (1995) 1 OLR 297

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 499

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High Courts21 Nov 1994

Brij Kishore Singh and Others Vs Smt. Nutan Singh and Another

Orissa High Court · (1995) CriLJ 1486

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 179, 180Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 34, 341, 406, 498(A)

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High Courts17 Nov 1994Allowed

Rameswar Prasad Sharma Vs State of Orissa

Orissa High Court · (1995) CriLJ 1525

Prevention of Corruption Act, 1947 — Section 6Prevention of Food Adulteration Act, 1954 — Section 16(1), 20, 20(1)Prevention of Food Adulteration Rules, 1955 — Rule 44A

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High Courts17 Nov 1994Dismissed

Balabhadra Prasad Das and Another Vs State of Orissa

Orissa High Court · (1995) CriLJ 1284

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145, 482, 97

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High Courts17 Nov 1994

Commissioner of Income Tax Vs Builders Union

Orissa High Court · (1995) 211 ITR 993

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High Courts17 Nov 1994Allowed

Agrawal Graphite Industries and Others Vs State of Orissa and Others

Orissa High Court · (2001) 1 OLR 498

Mines and Minerals (Development and Regulation) Act, 1957 — Section 3Orissa Minerals (Prevention of Theft, Smuggling and Other Unlawful Activities) Act, 1989 — Section 4

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High Courts16 Nov 1994