High Courts13 Dec 1994
Kanhu Charan Patra Vs State of Orissa
Orissa High Court · (1996) CriLJ 1151
Penal Code, 1860 (IPC) — Section 34, 354, 457
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,137 of 1,623
High Courts13 Dec 1994
Commissioner of Income Tax Vs Dr. Usharani Panda
Orissa High Court · (1995) 129 CTR 388 : (1995) 212 ITR 119
Income Tax Act, 1961 — Section 80C
High Courts12 Dec 1994
Pitabash Sahoo Vs Sri G.R. Mohanty and Another
Orissa High Court · (1995) 1 OLR 203
Contempt of Courts Act, 1971 — Section 19(1), 2, 23Orissa High Court Rules, 1948 — Rule 1
High Courts12 Dec 1994Dismissed
Somanath Mahaswara and Others Vs Orissa State Road Transport Corporation and Another
Orissa High Court · AIR 1995 Ori 186 : (1995) 1 OLR 96
Contract Act, 1872 — Section 21, 65, 72Motor Vehicles Act, 1988 — Section 59
High Courts12 Dec 1994Allowed
Narayan Bagh Vs State of Orissa
Orissa High Court · (1995) 1 OLR 443
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Dec 1994
Sambar Malik and Others Vs Gopala Malik and Others
Orissa High Court · (1995) CriLJ 3064
Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 120B, 390, 391, 395, 396
High Courts08 Dec 1994Allowed
Rama Chandra Mishra Vs State and Another
Orissa High Court · (1995) 2 ALT(Cri) 21 : (1995) 1 OLR 390
Civil Procedure Code Amendment Act, 1994 — Order 5 Rule 15Criminal Procedure Code, 1973 (CrPC) — Section 64General Clauses Act, 1897 — Section 13
High Courts07 Dec 1994Dismissed
Ranjan Kumar Pati Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 326
Evidence Act, 1872 — Section 24
High Courts07 Dec 1994
Commissioner of Income Tax Vs Sardar Gurudev Singh Gill
Orissa High Court · (1995) 212 ITR 85
Income Tax Act, 1961 — Section 68
High Courts07 Dec 1994Allowed
Sarala Distributors Vs Collector and Others
Orissa High Court · (1995) 2 OLR 290
Orissa Kerosene Control Order, 1962 — Rule 10, 11
High Courts05 Dec 1994Allowed
Hindustan Aeronautics Ltd. Vs Taxing Officer-cum-Regional Transport Officer and Others
Orissa High Court · (1995) 1 OLR 81
Orissa Motor Vehicles Taxation Act, 1975 — Section 13
High Courts02 Dec 1994Allowed
Sano Cadu alias Pratap Ku. Rout Vs Chief Secretary, Govt. of Orissa and Others
Orissa High Court · (1995) 1 OLR 235
National Security Act, 1980 — Section 3(2)
High Courts02 Dec 1994Dismissed
S.K. Pattnaik Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 67
Bihar and Orissa Excise Act, 1915 — Section 2(12), 27, 28Constitution of India, 1950 — Article 265, 372
High Courts02 Dec 1994
Ion Exchange India Ltd. Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 20
Orissa Sales Tax Act, 1947 — Section 24(1), 24(7)
High Courts02 Dec 1994Dismissed
Tushar Kanta Nayak and Others, etc. Vs Utkal University and Another
Orissa High Court · AIR 1995 Ori 162 : (1995) 1 OLR 176
Constitution of India, 1950 — Article 14Orissa Universities Act, 1989 — Section 6(15)
High Courts02 Dec 1994
Laxminarayan Saw Mill and Another Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 114 : (1995) 1 OLR 1
Constitution of India, 1950 — Article 14, 19(1), 19(6), 226, 245Orissa Saw Mills and Saw Pits (Control) Act, 1991 — Section 4, 4(1), 4(2)
High Courts02 Dec 1994
Pitabash Sahoo Vs Sri G.R. Mohanty and Another
Orissa High Court · (1995) CriLJ 2578
Contempt of Courts Act, 1971 — Section 18, 18(1), 19(1), 2, 23
High Courts02 Dec 1994Dismissed
Binod Nayak Vs Dasarathi Padhi and Others
Orissa High Court · AIR 1995 Ori 175 : (1995) 1 OLR 36
Orissa Panchayat Samiti (Election) Rules, 1991 — Rule 3(3), 43(3)Orissa Panchayat Samiti Act, 1959 — Section 57
High Courts02 Dec 1994
Sri Jaganath Industries and Others Vs State of Orissa and Others Shanti Industries Vs Additional Commissioner of Sales Tax, (Central Zone) and Others
Orissa High Court · (1995) 50 ECC 98 : (1995) 1 OLR 60
High Courts02 Dec 1994
Krishna Chandra Karna Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 127