High Courts29 Mar 1996
District Transport Manager (Admn.), Orissa State Road Transport Corporation Vs Dharanidhar Singh and Another Dharanidhar Singh Vs P.C. Suar
Orissa High Court · (1996) 1 OLR 526
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,114 of 1,623
High Courts27 Mar 1996
Khagapati Gouda Vs The State
Orissa High Court · (1996) CriLJ 2741
Penal Code, 1860 (IPC) — Section 302, 325, 326, 34
High Courts27 Mar 1996Dismissed
Purusottam Mahakud Vs Smt. Annapurna Mahakud and Another
Orissa High Court · AIR 1997 Ori 63
Civil Procedure Code, 1908 (CPC) — Section 9Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts26 Mar 1996Dismissed
Gaura Naik Vs Arjun Charan Dash and Others
Orissa High Court · AIR 1996 Ori 180
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Article 64 , 65Specific Relief Act, 1963 — Section 6
High Courts26 Mar 1996
Dayanidhi Tripathy alias Mahamaya Brahmachari Vs Shri Surendranath Swain, I.P.S. and Another
Orissa High Court · (1996) 1 OLR 510
Contempt of Courts Act, 1971 — Section 15(2)
High Courts22 Mar 1996Allowed
Khirod Ch. Sahu and Others Vs Executive Magistrate and Others
Orissa High Court · (1996) CriLJ 3112
Criminal Procedure Code, 1973 (CrPC) — Section 105, 107, 144, 144(1), 144(2)
High Courts21 Mar 1996Dismissed
Alifan Bibi and Others Vs Amina Bibi and Others
Orissa High Court · (1996) 03 OHC CK 0020
Specific Relief Act, 1963 — Section 16, 20, 20(2)
High Courts19 Mar 1996
Narendra Prasad Sahu Vs The Orissa Sales Tax Tribunal and Others
Orissa High Court · (1996) 81 CLT 793 : (1996) 1 OLR 447
High Courts18 Mar 1996Dismissed
Golaka Chandra Nayak Vs Gobinda Nayak and Others
Orissa High Court · AIR 1996 Ori 189 : (1996) 2 CivCC 307 : (1996) 82 CLT 205
Civil Procedure Code, 1908 (CPC) — Section 100Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts15 Mar 1996
Lata Bewa and Others Vs Bhuyan Jena and Others
Orissa High Court · (1997) 1 DMC 46 : (1996) 1 OLR 545
Hindu Succession Act, 1956 — Section 14
High Courts14 Mar 1996
Amareswar Swain Vs Jagabandhu Swain and Others
Orissa High Court · (1996) 1 OLR 479
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, 151, 33, 34
High Courts13 Mar 1996Allowed
Upendra Mohanto and Another Vs Champa Bewa and Others
Orissa High Court · (1996) 81 CLT 731 : (1996) 1 OLR 398
High Courts12 Mar 1996
Abani Bhusan Jena, President of the Students' Union of S.C.B. Medical College and Hospital and Another Vs State of Orissa
Orissa High Court · (1996) 82 CLT 697 : (1996) 1 OLR 382
Constitution of India, 1950 — Article 21, 226, 227, 38, 39
High Courts11 Mar 1996Dismissed
State of Orissa and Another Vs United Commercial Company, Engineers and Builders
Orissa High Court · AIR 1996 Ori 217 : (1996) 1 OLR 437
Arbitration Act, 1940 — Section 29, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34, 41
High Courts11 Mar 1996
Divisional Manager, National Insurance Co. Ltd. Vs Pabitra Parida and Another
Orissa High Court · (1996) 82 CLT 134 : (1996) 2 LLJ 1204
Workmens Compensation Act, 1923 — Section 30A
High Courts08 Mar 1996Dismissed
Babaji Dehuri and Others Vs Biranchi Ananta and Others
Orissa High Court · AIR 1996 Ori 183 : (1996) 1 CivCC 605 : (1996) 1 OLR 451
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 41 Rule 4Limitation Act, 1963 — Article 65Transfer of Property Act, 1882 — Section 8
High Courts08 Mar 1996Dismissed
Gaya Badtya Vs Banchanidhi Badtya and Another
Orissa High Court · (1996) CriLJ 2748
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(4), 401Penal Code, 1860 (IPC) — Section 325, 34, 341, 426
High Courts08 Mar 1996
Subash Chandra Pale Vs Revenue Divisional Commissioner and Others
Orissa High Court · (1996) 82 CLT 184 : (1996) 1 OLR 413
Cinematograph Act, 1918 — Section 7Orissa Cinemas (Regulation) Act, 1954 — Section 8Orissa Cinemas (Regulation) Rules, 1964 — Rule 95
High Courts07 Mar 1996Dismissed
Shyama Pradhan alias Shyam Sundar Pradhan and Others Vs State of Orissa
Orissa High Court · (1996) 81 CLT 738 : (1996) CriLJ 2936
Penal Code, 1860 (IPC) — Section 307, 324, 326, 34, 341
High Courts01 Mar 1996Dismissed
Sunakar Raut Vs State of Orissa
Orissa High Court · (1996) 03 OHC CK 0021