High Courts19 Apr 1996
Talcher Swasthya Surakshya Parishad Vs Chairman-cum-Managing Director, Mahanadi Coalfields Ltd. and Others
Orissa High Court · AIR 1996 Ori 195
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,113 of 1,623
High Courts18 Apr 1996
Prasanna Narayan Sarangi Vs State of Orissa and Others
Orissa High Court · AIR 1996 Ori 211 : (1996) 81 CLT 730 : (1996) 1 OLR 551
Constitution of India, 1950 — Article 14
High Courts18 Apr 1996Allowed
Smt. Bidyut Mishra Vs State of Orissa and Others
Orissa High Court · (1996) 1 OLR 532
Orissa Government Land Settlement Act, 1962 — Section 7A(3)
High Courts15 Apr 1996Allowed
Arundhati Sahoo Vs Board of Secondary Education and Another
Orissa High Court · (1996) 82 CLT 754 : (1996) 1 OLR 512
Constitution of India, 1950 — Article 226
High Courts15 Apr 1996
Braja Mohan Jena and Others Vs Haripada Bayan and Another
Orissa High Court · (1996) 81 CLT 660
High Courts12 Apr 1996
Keshaba Patra Vs Jamuna Patra and Others
Orissa High Court · (1997) 1 DMC 56
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts12 Apr 1996
Keshaba Patra Vs Jamuna Patra, Puspanjali Patra and Saraswati Patra
Orissa High Court · (1996) 1 OLR 522
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts10 Apr 1996
Hari Mohapatra and Another Vs State of Orissa and Others
Orissa High Court · (1996) CriLJ 2952 : (1996) 1 OLR 488
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 511
High Courts09 Apr 1996
Harmohan Rout Vs Karunakar Sahu, Headmaster-cum-Secretary of Panchayat High School
Orissa High Court · (1996) 1 OLR 516
High Courts08 Apr 1996Dismissed
Bairagi Moharana and Others Vs Ananda Moharana
Orissa High Court · (1996) 04 OHC CK 0021
Civil Procedure Code, 1908 (CPC) — Section 11Orissa Tenancy Act, 1913 — Section 31
High Courts08 Apr 1996Allowed
Nakula Swain and Others Vs Jogendra Das
Orissa High Court · (1996) 81 CLT 765 : (1996) 1 OLR 534
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Apr 1996Dismissed
Collector Vs Indramani Sahoo and Another
Orissa High Court · (1996) 04 OHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Land Acquisition Act, 1990 — Section 11, 23(1A), 23(2), 26, 28
High Courts08 Apr 1996Allowed
Mukha Nayak and Others Vs Umakanta Sahu and Others
Orissa High Court · (1996) 82 CLT 299 : (1996) 1 OLR 505
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Apr 1996Allowed
Nabin Chandra Kansabehera Vs Hemant Kumari Kansabehera
Orissa High Court · (1996) CriLJ 2782
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2), 482
High Courts04 Apr 1996
Bhagaban Sethi and Others Vs Bhubanananda Samantray
Orissa High Court · (1996) 1 OLR 485
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 113, 115
High Courts02 Apr 1996Dismissed
Ramesh Chandra Panda and Others Vs State of Orissa
Orissa High Court · (1996) CriLJ 2776
Criminal Procedure Code, 1973 (CrPC) — Section 101, 107, 107(1), 108, 109
High Courts02 Apr 1996Dismissed
Md. Zurat Azad Khan Vs Jajati Adhikari
Orissa High Court · AIR 1996 Ori 204 : (1997) 83 CLT 212
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, 100Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 35
High Courts29 Mar 1996Allowed
Jyotirmayee Naik Vs Superintendent, S.C.B. Medical College Hospital and Others
Orissa High Court · (1996) 1 OLR 561
Constitution of India, 1950 — Article 226, 227
High Courts29 Mar 1996Dismissed
State of Orissa Vs Bhanu Mali (Dead) Nurpa Bewa and Others
Orissa High Court · (1996) 1 OLR 460
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100, 11, 9, 96, 96Orissa Prevention of Land Encroachment Act, 1972 — Section 7 , 7
High Courts29 Mar 1996
Ramesh Prasad Bhanja and Others Vs State of Orissa
Orissa High Court · (1996) CriLJ 2743
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 490AScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1), 4, 5