High Courts25 Jul 1996
Tapasya Behera and Another Vs Padma Charan Behera
Orissa High Court · (1996) 2 OLR 337
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 397(3), 482
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,109 of 1,623
High Courts25 Jul 1996Allowed
Prakash Chandra Kuanr Vs Secretary, Board of Secondary Education and Others
Orissa High Court · (1996) 82 CLT 783 : (1996) 2 OLR 268
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 1996
Prasanjeet Basu Mallick Vs State of Orissa
Orissa High Court · (1997) CriLJ 902
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 459Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 32A, 37, 42, 50
High Courts24 Jul 1996
Prafulla Chandra Ghadei Vs Union of Republic of India
Orissa High Court · (1997) CriLJ 201
Criminal Procedure Code, 1973 (CrPC) — Section 11, 11(1), 13, 14, 14(3)Penal Code, 1860 (IPC) — Section 120B, 143, 147, 177, 302
High Courts22 Jul 1996Allowed
Nityananda Satpathy and Others Vs Member, Board of Revenue and Others
Orissa High Court · (1996) 2 OLR 262
Orissa Estates Abolition Act, 1951 — Section 38B
High Courts22 Jul 1996Allowed
Bholanath Majhi Vs Government of Orissa and Another
Orissa High Court · (1999) 3 LLJ 1378 : (1996) 2 OLR 316
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts19 Jul 1996Allowed
Tripty Drinks Private Ltd. Vs Sales Tax Officer and Others
Orissa High Court · (1996) 2 OLR 311 : (2003) 133 STC 184
Orissa Sales Tax Act, 1947 — Section 23(4)Orissa Sales Tax Rules, 1947 — Rule 80
High Courts18 Jul 1996
Manas Kumar Chand and Others Vs Secretary, Education and Youth Services Department
Orissa High Court · (1996) 82 CLT 309 : (1996) 2 OLR 173
Orissa Education Act, 1969 — Section 7E
High Courts15 Jul 1996Allowed
Sri Narayan Dash Vs State of Orissa and Others
Orissa High Court · (1996) 2 OLR 273
High Courts12 Jul 1996
Padmalochan alias Padmalava Swain Vs State of Orissa
Orissa High Court · (1996) 2 OLR 293
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts09 Jul 1996
Iswar Sahu and Others Vs State of Orissa
Orissa High Court · (1996) 2 OLR 295
Criminal Procedure Code, 1973 (CrPC) — Section 350
High Courts08 Jul 1996Allowed
State of Orissa Vs Michel Joseph and Others
Orissa High Court · (1996) 2 OLR 195
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts05 Jul 1996Allowed
Gura alias Guri Dalei Vs The State
Orissa High Court · (1997) CriLJ 905
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 24, 302
High Courts05 Jul 1996Allowed
Hotel Nilachal Ashok Vs Executive Engineer, Orissa State Electricity Board and Others
Orissa High Court · AIR 1997 Ori 14 : (1997) 1 CivCC 20 : (1996) 82 CLT 273
Electricity Act, 1910 — Section 26Orissa State Electricity Board (General Conditions of Supply) Regulations, 1981 — Regulation 22
High Courts04 Jul 1996
Pahali Behera Vs State of Orissa
Orissa High Court · (1996) 2 OLR 249
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 389(3)
High Courts01 Jul 1996
Aska Co-operative Sugar Industries Employees' Union Vs State of Orissa and Others
Orissa High Court · (1997) 1 LLJ 792 : (1996) 2 OLR 655
High Courts01 Jul 1996Dismissed
Amar Prasad Satpathy Vs Sitakanta Mohapatra and Others
Orissa High Court · AIR 1997 Ori 9 : (1997) 84 CLT 114
Representation of the People Act, 1951 — Section 83, 86
High Courts30 Jun 1996Allowed
Smt. Dura Devi and Niranjan Mallick Vs State of Orissa
Orissa High Court · (1998) CriLJ 293
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34Probation of Offenders Act, 1958 — Section 4(1)(3)
High Courts28 Jun 1996Dismissed
Naba Kumar Mishra Vs Sachidananda Dalal and Others
Orissa High Court · AIR 1997 Ori 60
Representation of the People Act, 1951 — Section 81, 87
High Courts26 Jun 1996Dismissed
Seetal Enterprises Vs Tinna Oils and Chemicals Ltd. and Another
Orissa High Court · (1996) 82 CLT 188 : (1998) 94 CompCas 889 : (1996) 2 OLR 112
Arbitration Act, 1940 — Section 20