Bapujinagar Khudra Byabasai Association Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 189 : (1996) 2 OLR 643
COURT ARCHIVE
32,443 judgments · page 1,108 of 1,623
Orissa High Court · AIR 1997 Ori 189 : (1996) 2 OLR 643
Orissa High Court · (1996) 08 OHC CK 0021
Orissa High Court · (1996) 2 OLR 545
Orissa High Court · (1996) 82 CLT 636 : (1996) 2 DMC 608
Orissa High Court · (1996) 2 OLR 546
Orissa High Court · (1997) CriLJ 704
Orissa High Court · (1996) 2 OLR 283
Orissa High Court · (1997) CriLJ 1010 : (1996) 2 OLR 428 : (1996) 2 OLR 427
Orissa High Court · (1996) 2 OLR 451
Orissa High Court · (1996) 2 OLR 319
Orissa High Court · (1997) 83 CLT 310 : (1996) 2 OLR 531
Orissa High Court · AIR 1997 Ori 43 : (1996) 82 CLT 645 : (1996) 2 OLR 341
Orissa High Court · (1996) 2 OLR 619
Orissa High Court · AIR 1997 Ori 37 : (1996) 82 CLT 917
Orissa High Court · AIR 1997 Ori 93 : (1996) 82 CLT 907
Orissa High Court · (1996) 82 CLT 585 : (1996) 2 OLR 372
Orissa High Court · (1996) 2 ACC 713
Orissa High Court · (1997) ACJ 1024 : (1996) 2 OLR 298
Orissa High Court · (1997) CriLJ 706 : (1996) 2 OLR 307
Orissa High Court · (1996) 82 CLT 380 : (1997) 3 LLJ 1084 : (1996) 2 OLR 384