High Courts01 Jul 1997
Debendra Nath Panda and Another Vs Hare Krushna Patnaik
Orissa High Court · (1997) 2 OLR 557
Penal Code, 1860 (IPC) — Section 504
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,095 of 1,623
High Courts01 Jul 1997Dismissed
Ratnakar Dandasena Vs State of Orissa
Orissa High Court · (1997) 84 CLT 883 : (1998) CriLJ 295
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jun 1997Dismissed
Sridhar Panda Vs Taramani Dibya and Another
Orissa High Court · (1997) 84 CLT 323 : (1997) 2 OLR 161
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 211, 212, 213
High Courts30 Jun 1997Allowed
Smt. Dura Dei and Niranjan Mallick Vs State of Orissa
Orissa High Court · (1997) 2 OLR 153 : (1997) 2 OLR 152
Penal Code, 1860 (IPC) — Section 304
High Courts30 Jun 1997Allowed
Shri Lalit Mohan Meher Vs Revenue Divisional Commissioner, Northern Division and Others
Orissa High Court · (1997) 2 OLR 171
Limitation Act, 1963 — Section 5
High Courts27 Jun 1997Allowed
Durga Prasad Kar and Others Vs Ranjitarani Satpathy
Orissa High Court · (1997) 2 OLR 537
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 498A
High Courts27 Jun 1997Allowed
Chhuturam Mahanta Vs Jagdish Mahanta and Another
Orissa High Court · (1997) 84 CLT 555 : (1997) 2 OLR 201
Limitation Act, 1963 — Article 65
High Courts27 Jun 1997Allowed
Trilochan Harijan and Another Vs State of Orissa
Orissa High Court · (1998) CriLJ 1887 : (1997) 2 OLR 134
Penal Code, 1860 (IPC) — Section 394
High Courts27 Jun 1997Allowed
Jadumani Sahu Vs State of Orissa
Orissa High Court · (1997) 2 OLR 141
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(1), 42(2), 55
High Courts27 Jun 1997Dismissed
Road Transport Organization of India Vs Barunai Powerloom Weavers' Co-operative Society Ltd. and Another
Orissa High Court · (1997) 84 CLT 174 : (1997) 2 OLR 106
Carriers Act, 1865 — Section 9Civil Procedure Code, 1908 (CPC) — Section 20, 21
High Courts27 Jun 1997Dismissed
Jadumani Giri and Another Vs Bhama Bewa and Others
Orissa High Court · (1997) 84 CLT 213 : (1997) 2 OLR 203
Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 58
High Courts27 Jun 1997Allowed
Bibekananda Das Vs State of Orissa and Others
Orissa High Court · (1997) 1 ALT(Cri) 11 : (1997) 2 OLR 122
High Courts25 Jun 1997Allowed
Jagata Singh Vs State of Orissa
Orissa High Court · (1997) 2 OLR 192
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jun 1997Allowed
Adala Padmanava Patro Vs Adala Madhusudan Patro and Another
Orissa High Court · (1997) 2 OLR 103
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Jun 1997
Divisional Manager, New India Assurance Co. Ltd. Vs Chanda Munda and Another
Orissa High Court · (1998) 1 ACC 358 : (1998) ACJ 1197 : (1998) 85 CLT 92
High Courts20 Jun 1997
Unendra Kumar Lenka Vs State of Orissa and Others
Orissa High Court · (1997) 2 OLR 133
Criminal Procedure Code, 1973 (CrPC) — Section 34, 482, 66
High Courts20 Jun 1997Dismissed
Natabar Barik Vs Basudev Barik and Another
Orissa High Court · (1997) 2 OLR 131
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Jun 1997
Pradyota Kumar Sahani Vs Malaya Kishore Naik and Another
Orissa High Court · (1998) CriLJ 796 : (1997) 2 OLR 129
Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3)Penal Code, 1860 (IPC) — Section 379
High Courts20 Jun 1997Dismissed
Dhruba Charan Padhi Vs Madhusudan Das and Others
Orissa High Court · (1997) 2 OLR 90
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts20 Jun 1997Allowed
Harihar Singh, Rosan Alli, Ashok Mohanty and Another and Babuli alias Gunanidhi Puhan Vs State of Orissa
Orissa High Court · (1997) 2 ALT(Cri) 10 : (1997) 84 CLT 269 : (1997) 2 OLR 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 11, 40, 41, 42, 43