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Orissa High Court judgments

32,443 judgments · page 1,094 of 1,623

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High Courts25 Jul 1997Allowed

Laila Bibi and Others Vs Asha Bibi and Others

Orissa High Court · (1997) 84 CLT 397 : (1997) 2 OLR 273

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts25 Jul 1997Dismissed

Narayan Purohit and Others Vs Jagdish Purohit

Orissa High Court · (1997) 07 OHC CK 0007

Limitation Act, 1963 — Article 43, 65
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High Courts23 Jul 1997Dismissed

Orissa Power Generation Corporation Ltd. Vs Z. Engineer's Construction (P) Ltd.

Orissa High Court · (1997) 2 OLR 175

Arbitration Act, 1940 — Section 30, 33
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High Courts22 Jul 1997

Oriental Insurance Co. Ltd. Vs Pathani Sethi and Another

Orissa High Court · (1998) ACJ 510 : (1997) 84 CLT 446

Employees Compensation Act, 1923 — Section 30
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High Courts22 Jul 1997

Oriental Insurance Co. Ltd. Vs Maku Mabakul Khan and Another

Orissa High Court · (1999) ACJ 666

Employees Compensation Act, 1923 — Section 30
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High Courts21 Jul 1997

Manmath Biswal Vs State of Orissa

Orissa High Court · (1997) 2 OLR 198

Penal Code, 1860 (IPC) — Section 323, 366, 376, 377
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High Courts21 Jul 1997Dismissed

Ratia alias Dandha Munda Vs State of Orissa

Orissa High Court · (1998) 85 CLT 416 : (1997) 2 OLR 436

Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 201, 302
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High Courts16 Jul 1997Allowed

Prakash Industries Limited and Another Vs Smt. Maitri Shukla and Others

Orissa High Court · AIR 1998 Ori 45 : (1997) 84 CLT 316 : (1997) 2 OLR 144

Civil Procedure Code, 1908 (CPC) — Section 127, 80, 80(1), 80(2)
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High Courts16 Jul 1997

Subash Chandra Sahu Vs State of Orissa

Orissa High Court · (1997) 2 OLR 194

Penal Code, 1860 (IPC) — Section 300, 304
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High Courts16 Jul 1997

J.J. Spinners Ltd. Vs The Commissioner of Commercial Taxes and Others

Orissa High Court · (1997) 84 CLT 631 : (1997) 2 OLR 179

Constitution of India, 1950 — Article 226, 227
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High Courts15 Jul 1997

Sri Khirod Kumar Mohanty Vs State Education Tribunal and Others

Orissa High Court · (1997) 84 CLT 365 : (1997) 2 OLR 185

Orissa Education Act, 1969 — Section 10A, 24A(5)
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High Courts15 Jul 1997

Royal Plastics Industries and Another Vs Employees' State Insurance Corporation and Others

Orissa High Court · (1998) 1 LLJ 776

Employees State Insurance Act, 1948 — Section 45A, 75
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High Courts14 Jul 1997

Bishek Mohananda Vs State of Orissa

Orissa High Court · (1998) CriLJ 1489

Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 384
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High Courts09 Jul 1997Allowed

Sunyabasi Paikra and Others Vs Paramananda Ransingh and Others

Orissa High Court · (1997) 84 CLT 534 : (1997) 2 OLR 277

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts09 Jul 1997Allowed

Meridian Steels and Others Vs Commissioner of Commercial Taxes and Others

Orissa High Court · (1997) 2 OLR 348 : (2003) 133 STC 486

Orissa Sales Tax Act, 1947 — Section 9(6)Orissa Sales Tax Rules, 1947 — Rule 16A
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High Courts08 Jul 1997

Saila Behari Das, Senior Manager, Orissa Construction Corporation Structural Steel Part I Vs Regional Provident Fund Commissioner

Orissa High Court · (1997) 2 OLR 182

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
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High Courts08 Jul 1997

Saila Behari Das, Sr. Manager Vs Regional P.F. Commissioner

Orissa High Court · (1999) 3 LLJ 1671

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
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High Courts03 Jul 1997Dismissed

Sri Pandit Math and Others Vs State of Orissa and Another

Orissa High Court · (1997) 84 CLT 309 : (1997) 2 OLR 156

Orissa Hindu Religious Endowments Act, 1951 — Section 35, 35(1), 35(2), 35(3), 35(5)
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High Courts02 Jul 1997

Ranjan Constructions Vs Central Board of Direct Taxes

Orissa High Court · (1998) 232 ITR 76 : (1997) 2 OLR 338

Income Tax Act, 1961 — Section 40, 44AD, 44AD(2), 44AE, 44AE(3)
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High Courts02 Jul 1997

RANJAN CONSTRUCTIONS and Others Vs CENTRAL BOARD OF DIRECT TAX and Others

Orissa High Court · (1998) 145 CTR 82

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
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