High Courts12 Nov 1999Allowed
Krushna alias Krushna Chandra Sahoo Vs Bhagaban Sahoo and Others
Orissa High Court · (2000) 89 CLT 240 : (1999) 2 OLR 658
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,049 of 1,623
High Courts10 Nov 1999Allowed
Tarini Pradhan and Another Vs Maya Biswal and Another
Orissa High Court · (2000) 90 CLT 137
High Courts10 Nov 1999
Omkar Ram Vs Adityalal Mukharjee
Orissa High Court · (2000) 89 CLT 502
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts10 Nov 1999Allowed
Nanda Kishore Mohapatra and Others Vs Binayak Mishra and Another
Orissa High Court · (2000) 89 CLT 438 : (2000) 1 OLR 92
Civil Procedure Code, 1908 (CPC) — Section 115Orissa Civil Courts Act, 1984 — Section 18, 299Succession Act, 1925 — Section 388(1), 388(2)
High Courts10 Nov 1999Allowed
Pradeep Kumar Debta Vs State of Orissa
Orissa High Court · (1999) 11 OHC CK 0006
Penal Code, 1860 (IPC) — Section 376, 451
High Courts10 Nov 1999Allowed
Saraswati Panda Vs Banabihari Malia
Orissa High Court · (1999) 11 OHC CK 0004
High Courts10 Nov 1999Dismissed
Benudhar Senapati Vs The Zone Officer, Rengali Irrigation Project and Another
Orissa High Court · (2000) 90 CLT 58 : (2000) 1 OLR 289
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 18(3)Limitation Act, 1963 — Section 5
High Courts09 Nov 1999Dismissed
Pramod Kumar Pradhan Vs State of Orissa
Orissa High Court · (2000) 18 OCR 27
Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 1999Allowed
Gurubari Bewa (deleted) Netramani Khuntia and Another Vs Jagadis Parida and Others
Orissa High Court · (2000) 89 CLT 86 : (1999) 2 OLR 650
Transfer of Property Act, 1882 — Section 122
High Courts29 Oct 1999Dismissed
State Vs Rameswarlal Maliram and Others
Orissa High Court · (2000) 89 CLT 176 : (2000) 85 FLR 411 : (2000) 1 LLJ 1231
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(5), 14(1A), 14A
High Courts29 Oct 1999Allowed
Shree Shree Mangala Thakurani Bije and Others Vs Sita Dei (deleted) Arkhit Bhoi and Others
Orissa High Court · (2000) 89 CLT 340 : (1999) 2 OLR 646
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Oct 1999
National Insurance Company Ltd. Vs Bari Mali and Another and Sambaru Malik and Another
Orissa High Court · (2000) 1 OLR 67
High Courts28 Oct 1999Allowed
Regional Director, E.S.I.C. Vs Indian Paints and Chemicals Pvt. Ltd. and Another
Orissa High Court · (2000) 85 FLR 275 : (2000) 1 LLJ 770 : (1999) 2 OLR 635
Employees State Insurance Act, 1948 — Section 2(12), 2(22), 75(1)
High Courts28 Oct 1999Allowed
Smt. Binodini Majhi Vs Ram Das Majhi
Orissa High Court · (2000) 3 CivCC 704 : (2000) 89 CLT 523 : (1999) 2 OLR 655
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Oct 1999Allowed
Ananda Chandra Pradhan Vs Smt. Kshyamamayee Pradhan
Orissa High Court · (2000) 90 CLT 122 : (1999) 2 OLR 642
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 35, 36
High Courts28 Oct 1999Dismissed
State of Orissa Vs Hata Swain and Another
Orissa High Court · (1999) 2 OLR 665
High Courts15 Oct 1999Allowed
State of Orissa and Others Vs Lingaraj Panda and Another
Orissa High Court · (2000) 1 OLR 125
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Oct 1999Dismissed
Somanath Bisoi and Another Vs Bulu alias Satyanarayan Bisoi and Another
Orissa High Court · (1999) 10 OHC CK 0019
Penal Code, 1860 (IPC) — Section 307, 34, 401
High Courts15 Oct 1999
Land Acquisition Officer Vs Hanu Mallik
Orissa High Court · (2000) 89 CLT 39 : (1999) 2 OLR 628
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2)Land Acquisition Act, 1894 — Section 54
High Courts15 Oct 1999Allowed
Orissa Mining Corporation Ltd. and Another Vs J.C. Budharaja, Chairman J.C. Budharaja, Chairman Vs Orissa Mining Corporation Ltd. and Another
Orissa High Court · (1999) 10 OHC CK 0009
Arbitration Act, 1940 — Section 20, 37, 41A(5), 47, 8Constitution of India, 1950 — Article 113, 137, 18Limitation Act, 1963 — Section 18