High Courts25 Nov 1999Dismissed
Oriental Insurance Company Ltd. Vs Md. Alisi and Another
Orissa High Court · (2000) 1 OLR 114
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,048 of 1,623
High Courts25 Nov 1999Allowed
Satyananda Pani Vs State of Orissa
Orissa High Court · (2000) 18 OCR 26 : (2000) 1 OLR 181
Criminal Procedure Code, 1973 (CrPC) — Section 400, 407, 408
High Courts22 Nov 1999Dismissed
Benudhar Tanty Vs Sunabati alias Nalini Dei
Orissa High Court · (2000) 89 CLT 783 : (2000) 18 OCR 261 : (2000) 1 OLR 63
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts22 Nov 1999Allowed
Smt. Miraprava Samantaray Vs Pramod Kumar Samantaray alias Samal and Others
Orissa High Court · (2000) 1 OLR 16
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 4(3), 5, 8
High Courts22 Nov 1999Dismissed
Rabindra Kumar Dash and Another Vs Smt. Banalata Dash alias Devi and Another
Orissa High Court · (2000) 1 OLR 9
Evidence Act, 1872 — Section 68, 71Succession Act, 1925 — Section 281, 59, 63
High Courts22 Nov 1999Dismissed
Ayub Khan alias Md. Ayab Vs State of Orissa and Another
Orissa High Court · (2000) 18 OCR 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts22 Nov 1999Dismissed
National Insurance Company Ltd. Vs Gayatri Nanda and Others
Orissa High Court · (2001) ACJ 1407 : (2000) 89 CLT 163 : (2000) 3 LLJ 1462 : (2000) 1 OLR 81
Workmens Compensation Act, 1923 — Section 2
High Courts19 Nov 1999Allowed
Kibati Naik Vs Baleswar Naik and Others
Orissa High Court · (2000) 1 OLR 122
High Courts19 Nov 1999Allowed
Sebati Dei alias Sebati Rautray Vs Orissa State Housing Board and Others
Orissa High Court · (2000) 89 CLT 369 : (2000) 1 OLR 134
Civil Procedure Code, 1908 (CPC) — Section 80Orissa Estates Abolition Act, 1951 — Section 8(1)
High Courts19 Nov 1999Dismissed
Prasanna Kumar Routray Vs State of Orissa
Orissa High Court · (1999) 11 OHC CK 0009
Arbitration Act, 1940 — Section 39, 41(A)
High Courts18 Nov 1999
Abhimanyu Sahu Vs Narayan Chandra Sahu and Others
Orissa High Court · (2000) 1 OLR 85
Registration Act, 1908 — Section 47
High Courts18 Nov 1999Allowed
Ratnamani Badu Vs Purna Chandra Badu
Orissa High Court · (2000) 1 OLR 45
Transfer of Property Act, 1882 — Section 122, 123
High Courts18 Nov 1999Allowed
Goura Gobinda Das and Kamala Kanta Padhi Vs State of Orissa
Orissa High Court · (2000) CriLJ 1978 : (2000) 18 OCR 337 : (2000) 1 OLR 38
Penal Code, 1860 (IPC) — Section 332, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts18 Nov 1999Allowed
Collector, Ganjam and Others Vs Narayan Besoyi
Orissa High Court · (2000) 89 CLT 81
High Courts17 Nov 1999Allowed
Land Acquisition Officer Vs Umakanta Mishra
Orissa High Court · (2000) 89 CLT 622
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1984 — Section 18, 54
High Courts17 Nov 1999Allowed
Prasanna Kumar Das alias Prasanna Das Vs Sudarsan Sethy
Orissa High Court · (2000) 89 CLT 411 : (2000) 18 OCR 178 : (2000) 1 OLR 37
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 482Penal Code, 1860 (IPC) — Section 307
High Courts15 Nov 1999
Prafulla Kumar Behera Vs Sardar Karnal Singh and Others
Orissa High Court · (2000) 2 OLR 148
Motor Vehicles Act, 1939 — Section 95, 96
High Courts12 Nov 1999
United India Insurance Company Limited Vs Bidesini Pradhan and Another
Orissa High Court · (2000) 2 ACC 248 : (2000) 89 CLT 312
High Courts12 Nov 1999Dismissed
Mallika K. (Smt) Vs Executive Engineer, Potteru Irrigation Division
Orissa High Court · (2001) ACJ 712 : (2000) 3 LLJ 678 : (2000) 1 OLR 310
Workmens Compensation Act, 1923 — Section 3
High Courts12 Nov 1999
Smt. K. Mallika, J. Vs Executive Engineer, Potteru Irrigation Division
Orissa High Court · (2000) 1 ACC 395 : (2000) 89 CLT 26