Code of Civil Procedure, 1908 - Section 114, 115, Order 47 Rule 1Mines And Minerals (Development And Regulation) Act, 1957 - Section 4(1A), 21Orissa Minerals (Prevention of Theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007 - Rule 10

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High Courts16 Apr 2025Dismissed

Raghunath Mishra Vs Kailash Chandra Behera And Others Vs

Orissa High Court · (2025) 04 OHC CK 1379

Code of Civil Procedure, 1908 - Section 100Orissa Estates Abolition Act, 1951 - Section 7

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High Courts16 Apr 2025Disposed Of

Baishnab Charan Choudhury (dead) & Others Vs State Of Odisha & Others Vs

Orissa High Court · (2025) 04 OHC CK 1378

Code of Civil Procedure, 1908 - Section 80, 100Orissa Estates Abolition Act, 1951 - Section 7, 8A, 8(1), 8(3)

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High Courts16 Apr 2025Disposed Of

Umesh Chandra Samanta Vs State Of Odisha, Represented Through Its Secretary Revenue And Disaster Management Department, Bhubaneswar And Others Vs

Orissa High Court · (2025) 04 OHC CK 1377

Constitution of India, 1950 - Article 226, 227Indian Succession Act, 1925 - Section 57 Orissa Survey and Settlement Act, 1958 - Section 15(b)

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High Courts16 Apr 2025Allowed

Santosh Kumar Beja And Others Vs State Of Odisha And Others Vs

Orissa High Court · (2025) 04 OHC CK 1376

Constitution of India, 1950 - Article 14, 16, 226

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High Courts16 Apr 2025Disposed Of

Dusmanta Samal Vs State Of Odisha And Others Vs

Orissa High Court · (2025) 04 OHC CK 1375

Constitution of India, 1950 - Article 21, 32, 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 285, 304A

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High Courts16 Apr 2025Allowed

Pralov Parija Vs State Of Odisha And Others Vs

Orissa High Court · (2025) 04 OHC CK 1374

Constitution of India, 1950 - Article 226, 227

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High Courts16 Apr 2025Disposed Of

Dr. Rabi Narayan Dhar Vs State Of Odisha & Ors Vs

Orissa High Court · (2025) 04 OHC CK 1373

Constitution of India, 1950 - Article 14, 16, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 51(a), 226, 227, 309Odisha Civil Services (Pension) Rules, 1992 - Rule 42, 42(1), 42(2)

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High Courts16 Apr 2025Disposed Of

Soumitri Bhue Vs State Of Odisha And Others Vs

Orissa High Court · (2025) 04 OHC CK 1372

Constitution of India, 1950 - Article 226, 227Odisha Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 33, 34, 34(3), 35, 35(2), 36A

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High Courts15 Apr 2025Dismissed