High Courts24 Apr 2025Disposed Of
State of Odisha And Others Vs Kamala Panda Vs
Orissa High Court · (2025) 04 OHC CK 1345
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 28 of 36
High Courts24 Apr 2025Allowed
Alok Kumar Nayak Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1344
Constitution of India, 1950 - Article 226, 227
High Courts23 Apr 2025Allowed
Rabindra Kumar Mohanty Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1354
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 307, 323, 325, 406, 498ADowry Prohibition Act, 1961 - Section 4
High Courts23 Apr 2025Disposed Of
Keshab Chandra Nath Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1353
Constitution of India, 1950 - Article 142Code of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 34, 294, 498A, 506
High Courts23 Apr 2025Disposed Of
State Of Odisha Vs Sanjeeb Kerketta Vs
Orissa High Court · (2025) 04 OHC CK 1352
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 161, 227, 228, 311, 313, 366Indian Penal Code, 1860 - Section 201, 302, 304, 366, 376(A), 376(2)(i), 450
High Courts23 Apr 2025Dismissed
Himansu Sekhar Meher Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1351
High Courts23 Apr 2025Disposed Of
Baladev Panda Vs Chief General Manager, State Bank of India Vs
Orissa High Court · (2025) 04 OHC CK 1350
Constitution of India, 1950 - Article 226, 227State Bank of India Officers Service Rules (SBIOSR), 1992 - Rule 67(e), 67(f), 67(g), 67(i), 68(3)(iii)
High Courts22 Apr 2025Disposed Of
Reliance G.I. Co. Ltd Vs Dharitri Mahapatra & Ors Vs
Orissa High Court · (2025) 04 OHC CK 1357
Indian Penal Code, 1860 - Section 279, 337, 338
High Courts22 Apr 2025Disposed Of
Sandeep Ranjan Mishra And Ors Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1356
High Courts22 Apr 2025Allowed
KTI Logistics and Services Pvt. Ltd., Cuttack Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1355
Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 105
High Courts21 Apr 2025Disposed Of
Gupta Prasad Panda Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1363
Indian Penal Code, 1860 - Section 34, 294, 323, 498A, 506Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13B
High Courts21 Apr 2025Dismissed
Rajanikanta Mahalik Vs Debashree Mohanty Vs
Orissa High Court · (2025) 04 OHC CK 1362
Code of Criminal Procedure, 1973 - Section 125, 126(2)Family Courts Act, 1984 - Section 19(4)
High Courts21 Apr 2025Allowed
Radharani Behera Vs Sitarani Senapati & Another Vs
Orissa High Court · (2025) 04 OHC CK 1361
Orissa Grama Panchayats Election Rules, 1965 - Rule 51
High Courts21 Apr 2025Disposed Of
Kedarnath Sarangi Vs Central Electricity Supply Utility of Orissa "TPCODL" represented through its Chief Executive Officer Vs
Orissa High Court · (2025) 04 OHC CK 1360
High Courts21 Apr 2025Allowed
Lohit Padhan Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 04 OHC CK 1359
Orissa Land Reforms Act, 1960 - Section 8AOrissa Consolidation of the Holding and Prevention of Fragmentation of Land Act, 1972 - Section 37(1)
High Courts21 Apr 2025Dismissed
Narendra Majhi Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1358
Orissa Panchayat Samiti Act, 1959 - Section 16, 46BOrissa Grama Panchayats Act, 1964 - Section 24, 24(2), 24(2)(c)
High Courts17 Apr 2025Dismissed
Lochan Maharana Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1371
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 201, 302Evidence Act, 1872 - Section 106
High Courts17 Apr 2025Dismissed
Rankanath Khandei Vs Santosini Khandei Vs
Orissa High Court · (2025) 04 OHC CK 1370
Code of Civil Procedure, 1908 - Section 115, 151, Order 7 Rule 11, Order 7 Rule 11(d)
High Courts17 Apr 2025Dismissed
Mina Kumari Swain Vs Akshaya Kumar Singh & Others Vs
Orissa High Court · (2025) 04 OHC CK 1369
Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11(b), Order 7 Rule 11(c)Court Fees Act, 1870 - Section 7(iv)(d), 12
High Courts17 Apr 2025Allowed
Biswajit Panda Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1368
Code of Criminal Procedure, 1973 - Section 397, 401Negotiable Instrument Act, 1881 - Section 138, 147