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Orissa High Court judgments, 2024

1,560 judgments · page 77 of 78

High Courts08 Jan 2024Disposed Of

Ananda Majhi Vs State Of Orissa

Orissa High Court · (2024) 01 OHC CK 0042

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27A, 29, 37(1)(b)(ii)
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High Courts08 Jan 2024Disposed Of

Brundaban Das @ Kalia Vs State Of Orissa

Orissa High Court · (2024) 01 OHC CK 0039

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354CInformation Technology Act, 2000 — Section 66E, 67B
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High Courts05 Jan 2024Disposed Of

Aswini Kumar Meher Vs State Of Odisha

Orissa High Court · (2024) 01 OHC CK 0008

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
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