High Courts10 Jan 2024Disposed Of
Sibaram Das @ Shibaram Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0082
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341, 379
COURT ARCHIVE
Orissa High Court judgments, 2024
1,560 judgments · page 75 of 78
High Courts10 Jan 2024Disposed Of
Laxmi Narayan Paikaray Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0081
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341
High Courts10 Jan 2024Disposed Of
Kilo Chinna Rao Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0080
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27, 29
High Courts10 Jan 2024Disposed Of
Debraj Majhi Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 417, 506
High Courts10 Jan 2024Dismissed
Rinku Saikh Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 376AB, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts10 Jan 2024Disposed Of
Birendra Pradhan @ Biru Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0077
Indian Penal Code, 1860 — Section 34, 120B, 302, 307
High Courts09 Jan 2024
Subrat Routray Vs Sarmistha Priyadarsini Pal
Orissa High Court · (2024) 01 OHC CK 0076
Code of Civil Procedure, 1908 — Order 41 Rule 27(b)
High Courts09 Jan 2024Dismissed
Sr. Divisional Manager, M/s. New India Assurance Co. Ltd Vs Abanti Dash And Another
Orissa High Court · (2024) 01 OHC CK 0075
Motor Vehicles Act, 1988 — Section 166
High Courts09 Jan 2024Disposed Of
Sriram Hemanta Dora Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts09 Jan 2024Disposed Of
Rabi Kumar Ram @ Ravi Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 341, 399, 402Arms Act, 1959 — Section 25
High Courts09 Jan 2024Disposed Of
Khageswar Jena Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A
High Courts09 Jan 2024Disposed Of
Bedi @ Lalita Naik Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts09 Jan 2024Disposed Of
Jitendra Kusulia And Another Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420
High Courts09 Jan 2024Disposed Of
Suraj Palo Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0069
Indian Penal Code, 1860 — Section 34, 294, 341, 376(1), 506
High Courts09 Jan 2024Dismissed
Brundaban Rana Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0068
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 394
High Courts09 Jan 2024Dismissed
Srabana Kanhar Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0067
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts09 Jan 2024Dismissed
Subasish Mahanta Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0066
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts09 Jan 2024Disposed Of
Nirmalya Digal Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts09 Jan 2024Dismissed
Sankar Munda Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380
High Courts09 Jan 2024Disposed Of
M/s. Maa Sarala Aqua Industries Vs Union Of India
Orissa High Court · (2024) 01 OHC CK 0063
Constitution of India, 1950 — Article 226, 227