High Courts11 Jan 2024Disposed Of
Babu Achary @ Linga Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0102
Indian Penal Code, 1860 — Section 34, 201, 302
COURT ARCHIVE
Orissa High Court judgments, 2024
1,560 judgments · page 74 of 78
High Courts11 Jan 2024Dismissed
Sekh Nesar Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0101
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 364A, 395, 397, 399, 402, 411Arms Act, 1959 — Section 25, 27
High Courts11 Jan 2024Dismissed
Bidyadhara Sahu @ Sahoo Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0100
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts11 Jan 2024Dismissed
Tanmaya Naik @ Mantu Naik Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0099
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts11 Jan 2024Allowed
Padmabati Jena Vs State Of Odisha & Ors
Orissa High Court · (2024) 01 OHC CK 0098
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 120B, 168, 269, 270, 385, 506Odisha Urban Police Act, 2003 — Section 96
High Courts10 Jan 2024Disposed Of
Indramani Jena And Others Vs Babaji Charan Nayak
Orissa High Court · (2024) 01 OHC CK 0097
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts10 Jan 2024Disposed Of
Gangadhar Behera Vs Jogendra Behera And Others
Orissa High Court · (2024) 01 OHC CK 0096
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts10 Jan 2024Disposed Of
Biswanath Giri Vs Nimain Murmu And Others
Orissa High Court · (2024) 01 OHC CK 0095
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts10 Jan 2024Disposed Of
Bhabani Ray Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0094
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts10 Jan 2024Disposed Of
Roshan Jena Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0093
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 385, 386Arms Act, 1959 — Section 25, 27
High Courts10 Jan 2024Disposed Of
Rabinarayan Datta @ Rabi Narayan Dutta Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 365, 376(2)(n)
High Courts10 Jan 2024Disposed Of
Subham Ray Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409
High Courts10 Jan 2024Disposed Of
Sankar Naik Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0090
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts10 Jan 2024Disposed Of
Lucky Kumar & Another Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts10 Jan 2024Disposed Of
Pawan Sahu Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394
High Courts10 Jan 2024Disposed Of
Hemant Kumar Choudhry @ Hemant Kumar Chodhary Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts10 Jan 2024Disposed Of
Harish Chandra Rout @ Bapi Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts10 Jan 2024Disposed Of
Dipak Meher Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 489A, 489B, 489C
High Courts10 Jan 2024Disposed Of
Saurav Kumar Mishra Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 468, 471
High Courts10 Jan 2024Disposed Of
Karan Chouhan Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37