High Courts18 Jan 2024Disposed Of
Kandarpa Khuntia Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0165
COURT ARCHIVE
Orissa High Court judgments, 2024
1,560 judgments · page 71 of 78
High Courts18 Jan 2024Disposed Of
Ashok Kumar Nayak Vs State Of Odisha & Others
Orissa High Court · (2024) 01 OHC CK 0164
High Courts18 Jan 2024Disposed Of
Kailash Chandra Panda @ Kailash Panda Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 363, 376(2)(n)
High Courts18 Jan 2024Dismissed
Jafrudin Malik Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts18 Jan 2024Disposed Of
Raju @ Rajkishore Sahoo Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts18 Jan 2024Disposed Of
Santosh Kumar Das Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0159
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)(ii)(C), 37
High Courts18 Jan 2024Dismissed
Ghena Badanayak Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0158
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts18 Jan 2024Dismissed
Ananta @ Bhima Dhal Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0157
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 387, 506Arms Act, 1959 — Section 25, 27
High Courts18 Jan 2024Dismissed
Mohan Charan Sahani @ Mohani Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts17 Jan 2024Disposed Of
Premier College of Nursing, Khordha Vs State Of Odisha & Ors
Orissa High Court · (2024) 01 OHC CK 0153
High Courts17 Jan 2024Disposed Of
Gramya Prava College Of Nursing, Puri Vs State Of Odisha & Ors
Orissa High Court · (2024) 01 OHC CK 0152
High Courts17 Jan 2024Disposed Of
M/s. Utkal Gyan Bharati Trust VsThe Central Board of Direct Taxes (CBDT) & Others
Orissa High Court · (2024) 01 OHC CK 0151
Income Tax Act, 1961 — Section 119(2)(b)
High Courts17 Jan 2024Disposed Of
GKF Nursing Institute, Khurda Vs State Of Odisha & Ors
Orissa High Court · (2024) 01 OHC CK 0150
High Courts17 Jan 2024Disposed Of
Dhanapati Meher Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0149
High Courts17 Jan 2024Disposed Of
Priyajit Khatua Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0148
High Courts17 Jan 2024Disposed Of
Prasanna Kumar Sahu Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0147
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 100, 104Odisha Civil Courts Act, 1984 — Section 2(c)
High Courts17 Jan 2024Disposed Of
Mamata Nayak Vs Narayan Nayak
Orissa High Court · (2024) 01 OHC CK 0146
High Courts17 Jan 2024Disposed Of
Debabrata @ Bicky Naik Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0145
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 395, 397
High Courts17 Jan 2024Disposed Of
Manas Behera Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 25(6)
High Courts17 Jan 2024Disposed Of
Narayan Gouda Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 304II, 308, 337, 338