High Courts02 Feb 2024Disposed Of
Sailabala Mishra And Others Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 420, 506
COURT ARCHIVE
Orissa High Court judgments, 2024
1,560 judgments · page 70 of 78
High Courts02 Feb 2024Disposed Of
Karan Palka Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts02 Feb 2024Disposed Of
Baji Gamango Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts31 Jan 2024Disposed Of
M/s. Swati Samantray Vs The Addl. Commissioner Of State Tax (Appeal), CT And GST, Cuttack And Another
Orissa High Court · (2024) 01 OHC CK 0182
Central Goods and Services Tax Act, 2017 — Section 107(1), 107(4), 148Orissa Goods and Services Tax Act, 2017 — Section 73
High Courts31 Jan 2024Disposed Of
Jeypore College of Nursing, Jeypore Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0181
High Courts31 Jan 2024Disposed Of
Devine Institute of Nursing, BBSR Vs State Of Odisha And Others
Orissa High Court · (2024) 01 OHC CK 0180
High Courts31 Jan 2024Dismissed
Minakhi Singh @ Satushal & Another Vs Bharat Petroleum Corporation Ltd.& Another
Orissa High Court · (2024) 01 OHC CK 0179
High Courts31 Jan 2024Dismissed
State Of Odisha & Another Vs Karmu Majhi & Another
Orissa High Court · (2024) 01 OHC CK 0178
High Courts31 Jan 2024Disposed Of
Evos Buildcon Pvt. Ltd Vs State Of Odisha And Another
Orissa High Court · (2024) 01 OHC CK 0177
Code of Criminal Procedure, 1973 — Section 439(2)
High Courts31 Jan 2024Dismissed
Rameswar Mahudu Bavskar Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0176
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27a, 29, 37(1)(b)(ii)
High Courts31 Jan 2024Disposed Of
Bicky Pattnaik @ Srigundicha Nayak @ Kalia Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0175
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29
High Courts31 Jan 2024Disposed Of
Durga Charan Pradhan Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0174
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts31 Jan 2024Disposed Of
Petu @ Prafulla Melli Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0173
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 25, 27
High Courts31 Jan 2024Disposed Of
Tengunu @ Sambhunath Bhoi Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 25, 27
High Courts31 Jan 2024Disposed Of
Sushanta Kumar Sahu Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0171
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts31 Jan 2024Disposed Of
Krushna Mohan Gochhayat @ Milu Vs State Of Odisha
Orissa High Court · (2024) 01 OHC CK 0170
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts31 Jan 2024
S. Bhakti Swarupa Vs Sudip Mishra
Orissa High Court · (2024) 01 OHC CK 0169
Code of Civil Procedure, 1908 — Order 9 Rule 6, Order 6 Rule 6(a), Order 9 Rule 13, Order 17 Rule 2
High Courts18 Jan 2024Disposed Of
Vidyasagar Academy, Bargarh Vs Commissioner of Income Tax (Exemption), Hyderabad, Telengana
Orissa High Court · (2024) 01 OHC CK 0168
High Courts18 Jan 2024Disposed Of
Tofan Kumar Sahoo Vs Archana Sahoo
Orissa High Court · (2024) 01 OHC CK 0167
Hindu Marriage Act, 1955 — Section 24
High Courts18 Jan 2024Disposed Of
State of Odisha Ors. Vs Smt. Namita Manjari Behera & Ors
Orissa High Court · (2024) 01 OHC CK 0166