High Courts31 Jan 2022Disposed Of
Muna Pradhan Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0215
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 294, 376(2)(n), 506
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 104 of 113
High Courts28 Jan 2022Disposed Of
Pravudutta Patra & Others Vs State Of Odisha & Anr
Orissa High Court · (2022) 01 OHC CK 0214
Hindu Marriage Act, 1955 — Section 13(1)Code of Civil Procedure, 1908 — Order 23 Rule 3Indian Penal Code, 1860 — Section 34, 294, 307, 323, 354, 498A, 506
High Courts28 Jan 2022
Kalia @ Nityananda Pradhan Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0213
Indian Penal Code, 1860 — Section 147, 148, 149, 302Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(va)
High Courts28 Jan 2022
Madhusudan Patra Vs Alddin Patra And Others
Orissa High Court · (2022) 01 OHC CK 0212
High Courts28 Jan 2022Disposed Of
M/s. Affinique Tech Vs M/s. Maithan Ispat Limited (MESCO Unit-2) And Another
Orissa High Court · (2022) 01 OHC CK 0210
Arbitration and Conciliation (Amendment) Act, 2015 — Section 11
High Courts27 Jan 2022Disposed Of
M/S. Subhamukti Agency, Cuttack Vs Commissioner of CT & GST And Others
Orissa High Court · (2022) 01 OHC CK 0208
Central Goods and Services Tax Act, 2017 — Section 73
High Courts27 Jan 2022Disposed Of
M/s. S M Niryat Pvt. Ltd Vs Union Of India And Others
Orissa High Court · (2022) 01 OHC CK 0207
High Courts27 Jan 2022Disposed Of
M/S. Subhamukti Agency, Cuttack Vs Commissioner Of CT & GST And Others
Orissa High Court · (2022) 01 OHC CK 0206
Central Goods and Services Tax Act, 2017 — Section 73
High Courts27 Jan 2022Disposed Of
Pradipta Hati Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0205
High Courts27 Jan 2022Disposed Of
Puspa Muduli Vs State Of Odisha & Anr
Orissa High Court · (2022) 01 OHC CK 0204
High Courts27 Jan 2022Disposed Of
Prasanta Kumar Nayak Vs Truptiseni Sahoo
Orissa High Court · (2022) 01 OHC CK 0203
High Courts27 Jan 2022Disposed Of
Purna Chandra Dhir Vs State Of Odisha & Ors
Orissa High Court · (2022) 01 OHC CK 0202
High Courts27 Jan 2022Partly Allowed
Divisional Manager, New India Assurance Co. Ltd., Badambadi, Cuttack Vs Geetarani Rout And Others
Orissa High Court · (2022) 01 OHC CK 0201
Employees� Compensation Act, 1923 — Section 30
High Courts27 Jan 2022Disposed Of
Pragyan Priyadasini Barik Vs Lal Mohan Sabat
Orissa High Court · (2022) 01 OHC CK 0200
Negotiable Instruments Act, 1881 — Section 138
High Courts27 Jan 2022Dismissed
Biku @ Sunil Kumar Prusty @ Sunil Prusty Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0199
High Courts27 Jan 2022
Smita Mohanty Vs Ambika Prasad Mohanty And Others
Orissa High Court · (2022) 01 OHC CK 0197
Code of Civil Procedure, 1908 — Section 80(2)
High Courts27 Jan 2022
Basanti Barik And Others Vs Purna Chandra Patra
Orissa High Court · (2022) 01 OHC CK 0196
High Courts27 Jan 2022
Tribikram Jayasing Vs Bijay @ Bijan Dalai And Others
Orissa High Court · (2022) 01 OHC CK 0195
High Courts27 Jan 2022Allowed
Siba @ Debasis Mukhi Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0194
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts27 Jan 2022Allowed
Tularam Sagaria Vs State Of Orissa
Orissa High Court · (2022) 01 OHC CK 0193
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 306, 498(A)