High Courts02 Feb 2022Disposed Of
Santosh @ Santa Naik Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341
COURT ARCHIVE
Orissa High Court judgments, 2022
2,258 judgments · page 103 of 113
High Courts02 Feb 2022Disposed Of
Debraj Behera Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0012
Indian Penal Code, 1860 — Section 34, 341, 376D, 506
High Courts02 Feb 2022Allowed
Aviram Panda And Another Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0011
High Courts02 Feb 2022Allowed
M/s. Orissa Mining Corporation Ltd., Bhubaneswar Vs Deputy Commissioner Of Income Tax, Bhubaneswar And Another
Orissa High Court · (2022) 02 OHC CK 0010
Income Tax Appellate Tribunal Rules, 1963 — Rule 28
High Courts01 Feb 2022Disposed Of
Umakanta Kuanr Vs Director Of Mines, Bhubaneswar And Others
Orissa High Court · (2022) 02 OHC CK 0009
High Courts01 Feb 2022Disposed Of
Lokanath Patra Vs Supriya Patra
Orissa High Court · (2022) 02 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 125(4), 125(5)
High Courts01 Feb 2022Disposed Of
Jagabandhu Samal Vs Commnr., Land Records & Settlement, Cuttack & Ors
Orissa High Court · (2022) 02 OHC CK 0007
High Courts01 Feb 2022
Dolagovinda Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0006
High Courts01 Feb 2022
Odisha Mining Corporation Limited And Others Vs Akshya Kumar Mahanta
Orissa High Court · (2022) 02 OHC CK 0005
High Courts01 Feb 2022Dismissed
Pramod Chandra Sejpada Vs State Of Odisha And Others
Orissa High Court · (2022) 02 OHC CK 0004
High Courts01 Feb 2022Disposed Of
Chitta Ranjan Pand Vs Sri Girija Sankar Pattanaik And Others
Orissa High Court · (2022) 02 OHC CK 0003
High Courts01 Feb 2022Disposed Of
Bijay Kumar Swain And Another Vs Bisweswar Mahanty And Others
Orissa High Court · (2022) 02 OHC CK 0002
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts01 Feb 2022Disposed Of
Rajiba Behera Vs State Of Odisha
Orissa High Court · (2022) 02 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 366, 376(2)(n), 506
High Courts31 Jan 2022Allowed
Sachidananda Mishra Vs State Of Odisha (Vig.)
Orissa High Court · (2022) 01 OHC CK 0222
Code of Criminal Procedure, 1973 — Section 212, 212(2), 313, 391, 465Indian Penal Code, 1860 — Section 409, 463, 464, 468, 470, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts31 Jan 2022
Md. Hamidullah @ Hamid Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0221
Indian Penal Code, 1860 — Section 376(2)(n), 379, 506Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts31 Jan 2022Disposed Of
State Of Odisha Vs Registrar General, Orissa High Court, Cuttack
Orissa High Court · (2022) 01 OHC CK 0220
Code of Criminal Procedure, 1973 — Section 306, 439Narcotic Drugs and Psychotropic Substances Act, 1985 Section 36, 36A, 36A(1)(c), 36A(1)(d), 36B, 36C, 36(3), 51A, 52A, 52A(1), 52A(2), 52A(3), 52A(4), 53(1)
High Courts31 Jan 2022Disposed Of
Ashis Ranjan Mohanty (Adv.) Vs State Of Odisha And Others
Orissa High Court · (2022) 01 OHC CK 0219
Code of Criminal Procedure, 1973 — Section 452, 457
High Courts31 Jan 2022Disposed Of
Orissa Water Supply And Sewerage Board Vs Praful Kumar Sethi And Others
Orissa High Court · (2022) 01 OHC CK 0218
Orissa Water Supply and Sewerage Board Act, 1991 — Section 61
High Courts31 Jan 2022Disposed Of
Ajaya Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0217
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 380, 457
High Courts31 Jan 2022Disposed Of
K. Hiren @ Hiran Kumar Rao And Anr Vs State Of Odisha
Orissa High Court · (2022) 01 OHC CK 0216
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 326, 341, 506Arms Act, 1959 — Section 27