High Courts28 Mar 2018Dismissed
GOLAK BIHARI MOHANTY Vs UMESH CHANDRA MOHANTY AND ANOTHER
Orissa High Court · (2018) 03 OHC CK 0050
Code of Civil Procedure, 1908 &mdash Section 96(1)
COURT ARCHIVE
Orissa High Court judgments, 2018
351 judgments · page 9 of 18
High Courts28 Mar 2018Dismissed
ANANDA GOUDO AND OTHERS Vs SATRUGHANA NAIK AND ANOTHER
Orissa High Court · (2018) 03 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 144
High Courts28 Mar 2018Dismissed
STATE OF ORISSA Vs PRAFULLA KUMAR PRADHAN .DEAD. THROUGH L.RS.
Orissa High Court · (2018) 03 OHC CK 0042
Code of Civil Procedure, 1908 — Section 11
High Courts28 Mar 2018Partly Allowed
MST.SUKARA MUNDA AND OTHERS Vs BUDHUNI MUNDA AND OTHERS
Orissa High Court · (2018) 03 OHC CK 0041
Specific Relief Act, 1877 — Section 34, 42Code of Civil Procedure, 1908 — Order 7 Rule 7
High Courts28 Mar 2018Disposed of
Saswat Mishra and another Vs Dayanidhi Sharma and another
Orissa High Court · (2018) 03 OHC CK 0035
Lotteries (Regulation) Act 1998 — Section 7, 10(4)©Prize Chits and Money Circulation Scheme (Banning) Act, 1978 — Section 4, 5Code of Criminal Procedure, 1973 — Section 156(3), 197, 200, 202, 482
High Courts27 Mar 2018Dismissed
Raghu Bagar Vs Baikuntha Gour alias Sandha and another
Orissa High Court · (2018) 03 OHC CK 0098
High Courts27 Mar 2018Allowed
Krishik Infrastructure Developers Pvt. Lt Vs Orissa Industrial Infrastructure Development Corporation and others
Orissa High Court · (2018) 03 OHC CK 0054
High Courts27 Mar 2018Allowed
Drupati Sahu Vs Sri Santosh Sahu
Orissa High Court · (2018) 03 OHC CK 0049
Hindu Marriage Act, 1955 — Section 9Code of Criminal Procedure, 1973 — Section 125
High Courts27 Mar 2018Allowed
Suvendu Mohanty Vs State of Orissa and Others
Orissa High Court · (2018) 03 OHC CK 0039
Orissa Education Act, 1969 — Section 3(b)Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 9, 9(1)
High Courts26 Mar 2018Allowed
Medical Superintendent Christian Hospital Bissam Cuttack Vs State of Orissa and others State of Orissa and others
Orissa High Court · (2018) 03 OHC CK 0100
Orissa Land Reforms Act, 1960 — Section 3, 8A(1)(c), (3), 8A(2), 8, 8(A)Orissa Land Reforms Rules, 1965 — Rule 12(A)(3)
High Courts26 Mar 2018Dismissed
Nayan Majhi and others Vs Chhita Majhiani and another
Orissa High Court · (2018) 03 OHC CK 0097
Transfer of Property Act, 1882 — Section 123
High Courts26 Mar 2018Allowed
Hadu Dandasena and others Vs Mangal Dandasena Baikuntha Gour alias Sandha and another
Orissa High Court · (2018) 03 OHC CK 0096
Code of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 447, 506
High Courts26 Mar 2018Allowed
Bibhuti Bhushan Patra Vs Orissa Small Industries Corporation Ltd.
Orissa High Court · (2018) 03 OHC CK 0077
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141(2)
High Courts26 Mar 2018Dismissed
Nrusingha Das alias Nrusingha Charan Vs Gopinath Das and others
Orissa High Court · (2018) 03 OHC CK 0048
High Courts26 Mar 2018Allowed
Sitaram Satapathy Vs Hareram Satapathy and Others
Orissa High Court · (2018) 03 OHC CK 0037
Indian Evidence Act, 1872 — Section 63, 63(2)(3), 65, 65(A), 66
High Courts26 Mar 2018Disposed of
Bidyadhar Samal Vs State
Orissa High Court · (2018) 03 OHC CK 0034
Code of Criminal Procedure, 1973 — Section 2(h), 482Indian Penal Code, 1860 — Section 376, 450, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts26 Mar 2018Dismissed
Jindal Stainless Ltd. Vs Union of India and others
Orissa High Court · (2018) 03 OHC CK 0033
Coal Bearing Areas (Acquisition Anddevelopment) Act, 1957 — Section 9, 11
High Courts26 Mar 2018Allowed
Baisakhu Kumar Karna Vs State of Odisha .Vig.
Orissa High Court · (2018) 03 OHC CK 0015
Prevention of Corruption Act, 1988 — Section 4(1), 7, 13(2), 13(1)(d), 20Code of Criminal Procedure, 1973 — Section 161, 162, 162(1), 313Indian Evidence Act, 1872 — Section 6, 27, 32(1), 145
High Courts23 Mar 2018Dismissed
Bijayeeni Rath Vs State of Odisha and others
Orissa High Court · (2018) 03 OHC CK 0101
Constitution of India, 1950 — Article 226, 227
High Courts23 Mar 2018Allowed
Krishna Melka and others Vs State of Orissa and others
Orissa High Court · (2018) 03 OHC CK 0099
Orissa Land Reforms Act, 1960 — Section 36A, 59(2)Orissa Land Reforms (General) Rules, 1965 — Rule 27B, 27B(2), 27(B)