COURT ARCHIVE

Orissa High Court judgments, 2018

351 judgments · page 10 of 18

High Courts23 Mar 2018Dismissed

BINA ALIAS BINOD PRADHAN Vs STATE OF ORISSA

Orissa High Court · (2018) 03 OHC CK 0087

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324, 325, 326, 341, 379, 506Arms Act, 1959 — Section 25

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High Courts23 Mar 2018Disposed of

Priya Ranjan Satpathy and another Vs Surendranath Mishra

Orissa High Court · (2018) 03 OHC CK 0080

Indian Penal Code, 1860 — Section 34, 294, 323, 341, 342, 506Code of Criminal Procedure, 1973 — Section 197, 202, 482Constitution of India, 1950 — Article 356

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High Courts23 Mar 2018Disposed of

Govering Body of Womens College Japakud Vs State of Orissa and others

Orissa High Court · (2018) 03 OHC CK 0038

Orissa Education Act, 1969 — Section 6, 7Odisha Education (Establishment, Recognition and Management of Private Colleges) Rules, 1991 — Rule 7, 12, 15, 17, 21, 22, 23, 24, 25, 25(1), 25(2), 25(1)(i), (3), 26Orissa Education Act,1969 — Rule 3(b), 7

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High Courts22 Mar 2018Dismissed

BATAKRUSHNA PATTNAIK AND OTHERS Vs SMT LABANYABATI NANDA AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0086

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High Courts22 Mar 2018Dismissed

Siba Shankar Mohanty Vs State of Odisha and others

Orissa High Court · (2018) 03 OHC CK 0055

University Grants Commission Act, 1956 — Section 26(1)Orissa Universities Act, 1989 — Section 22, 22(1)University Grants Commission Act, 1956 — Section 26(1)

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High Courts22 Mar 2018Dismissed

Shibashankar Sekhar Deo and others Vs Jagannath Sekhar Deo and others

Orissa High Court · (2018) 03 OHC CK 0045

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High Courts22 Mar 2018Dismissed

Babaji Kandi and another Vs Bhikari Sahoo.dead. Through L.Rs

Orissa High Court · (2018) 03 OHC CK 0044

Orissa Estates Abolition Act, 1951 — Section 6, 7Orissa Land Reforms Act, 1960 — Section 9, 9(1)A

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High Courts21 Mar 2018Allowed

Nikita Sharma Vs Ravenshaw University and Ors.

Orissa High Court · (2018) 03 OHC CK 0102

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High Courts21 Mar 2018Dismissed

M.A. Hafiz Vs Raghunath Maharana and others

Orissa High Court · (2018) 03 OHC CK 0085

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High Courts21 Mar 2018Allowed

Ms Ranjit Construction Vs State of Odisha and others

Orissa High Court · (2018) 03 OHC CK 0082

PWD Contractors Registration Rules, 1967 — Rule 6

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High Courts21 Mar 2018Dismissed

Sri Sanjaya Kumar Sahani Vs The Chairman-cum-Managing Director Andhra Bank and Others

Orissa High Court · (2018) 03 OHC CK 0078

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High Courts21 Mar 2018Dismissed

Harsh Kumar Primus Lakra Vs Land Allotment Committee Rourkela and another

Orissa High Court · (2018) 03 OHC CK 0076

Orissa Prevention of Land Encroachment Act, 1972 — Section 8AConstitution of India, 1950 — Article 19(1)(e), 21, 300A

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High Courts21 Mar 2018Dismissed

Gopal Naik Vs Chairman-cum-Managing Director Indian Air Lines Limited New Delhi and others

Orissa High Court · (2018) 03 OHC CK 0053

Police Act, 1861 — Section 17Constitution of India, 1950 — Section 226

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High Courts20 Mar 2018Disposed of

JULAP ROUT Vs CESU THROUGH ITS MANAGING DIRECTOR CUM CHIEF EXECUTIVE AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0104

Orissa Co-operativeSocieties Act 1962 — Section 72(1)Orissa Cooperative Societies Rules, 1965 — Rule 11, 86Constitution of India, 1950 — Article 226, 227

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High Courts20 Mar 2018Dismissed

Sk.Mujibar Rahaman Vs Sk.Kamruddin since dead his legal heirs Sk.Alluddin and Others

Orissa High Court · (2018) 03 OHC CK 0084

Constitution of India, 1950 — Article 227

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High Courts20 Mar 2018Dismissed

Subodha Mishra Vs Director National Institute of Science Education and Research NISER Bhubaneswar.

Orissa High Court · (2018) 03 OHC CK 0081

Constitution of India, 1950 — Article 226, 227

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High Courts20 Mar 2018Dismissed

SANATAN DASH Vs CM CUM DIRECTOR OPTC LTD BBSR AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0079

Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Code of Criminal Procedure, 1973 — Section 374, 389Orissa Civil Services (pension) Rules, 1992 — Rule 2(q), 7, 7(1), 46, 62, 65, 66, 66(3)

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High Courts20 Mar 2018Allowed