COURT ARCHIVE

Orissa High Court judgments, 2018

351 judgments · page 11 of 18

High Courts19 Mar 2018Dismissed

PUJA PADMANAVA PANDA SAMANTA Vs STATE OF ORISSA AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0074

Code of Criminal Procedure, 1973 — Section 311, 397(3), 397(1), 397(2), 401, 482Indian Penal Code, 1860 — Section 323, 324, 341Indian Evidence Act, 1872 — Section 154

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High Courts19 Mar 2018Allowed

C.K. VAIDYA Vs SRI NARENDRA CHANDRA KALUA

Orissa High Court · (2018) 03 OHC CK 0073

Code of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 294, 355, 356, 420, 452, 467, 506

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High Courts19 Mar 2018Dismissed

PURNA CHANDRA MISRA AND ANOTHER Vs JOGINDRA PRASAD BISI AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0072

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High Courts19 Mar 2018Dismissed

KARUNAKAR RANSINGH AND OTHERS Vs KUNTALA DEI AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0071

Code of Civil Procedure, 1908 — Section 96

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High Courts19 Mar 2018Dismissed

AMARESWAR MALLA Vs STATE OF ORISSA AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0070

Transfer of Property Act, 1882 — Section 117Registration Act, 1908 — Section 17, 49Indian Evidence Act, 1872 — Section 91

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High Courts19 Mar 2018Dismissed

MANIKESWARI PRASAD DEV Vs EXECUTIVE OFFICER NAC DIGAPAHANDI AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0069

Indian Evidence Act, 1872 — Section 58, 110Code of Civil Procedure, 1908 — Order 26 Rule 9

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High Courts19 Mar 2018Dismissed

RABI PODH AND OTHERS Vs CHHUTA PODH AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0068

Indian Evidence Act, 1872 — Section 50

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High Courts19 Mar 2018Dismissed

MAHESWAR DAS Vs RAGHUNATH SAHU SINCE DEAD AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0067

Code of Civil Procedure, 1908 — Order 26 Rule 9Limitation Act, 1963 — Article 64, 65

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High Courts19 Mar 2018Dismissed

BINODINI PANIGRAHI Vs BANDHU MUNDA AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0066

Specific Relief Act, 1977 — Section 20Orissa Land Reforms Act, 1960 — Section 22

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High Courts19 Mar 2018Dismissed

BHIMSEN TANTY ALIAS GANDA Vs GHASSIA ORAM AND ANOTHER

Orissa High Court · (2018) 03 OHC CK 0065

Code of Civil Procedure, 1908 — Order 8 Rule 5, Order 8 Rule 5(2), Order 8 Rule 9, Order 8 Rule 10, Order 8 Rule 1, Order 20 Rule 5

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High Courts19 Mar 2018Allowed

Janardan Mishra Vs Manoranjan Jena and another

Orissa High Court · (2018) 03 OHC CK 0058

Code of Criminal Procedure, 1973 — Section 197, 197(1), 202, 482Indian Penal Code, 1860 — Section 294, 323

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High Courts19 Mar 2018Dismissed

MATHURI JENA DEAD THROUGH HIS L RS AND OTHERS Vs BABAN SAHU DEAD THROUGH HIS L RS AND OTHERS

Orissa High Court · (2018) 03 OHC CK 0057

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High Courts19 Mar 2018Dismissed

Sailabala Panda Vs Union of India and others

Orissa High Court · (2018) 03 OHC CK 0040

Central Civil Service(Pension) Rules,1972 — Rule 50(6), 51, 54(14), 54(14)(b)Constitution of India, 1950 — Article 226, 227

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High Courts17 Mar 2018Allowed

Sarbeswar alias Sarba Khillar Vs State of Orissa

Orissa High Court · (2018) 03 OHC CK 0056

Indian Penal Code, 1860 — Section 395, 397, 458Arms Act, 1959 — Section 25Indian Evidence Act, 1872 — Section 27

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High Courts17 Mar 2018Dismissed

MANGULU JENA Vs STATE OF ORISSA

Orissa High Court · (2018) 03 OHC CK 0036

Indian Penal Code, 1860 — Section 306, 376Indian Evidence Act, 1872 — Section 6, 32, 32(1)

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High Courts16 Mar 2018Disposed of

Satyendra Kumar Vs Union of India and Others

Orissa High Court · (2018) 03 OHC CK 0075

Constitution of India, 1950 — Article 14, 226, 227

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High Courts16 Mar 2018Dismissed

Mohan Kurumi Vs Lalsai Kurumi and others

Orissa High Court · (2018) 03 OHC CK 0064

Registration Act, 1908 — Section 17

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High Courts16 Mar 2018Disposed of

Golakh Chandra Das Vs Braja Kamini Das and others

Orissa High Court · (2018) 03 OHC CK 0063

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High Courts16 Mar 2018Dismissed

Bhikari Padhi Vs Abhedananda Mishra and others

Orissa High Court · (2018) 03 OHC CK 0062

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High Courts16 Mar 2018Dismissed

The Executive Officer NAC Aska Vs K. Mahalaxmiamma Reddy .dead. and others

Orissa High Court · (2018) 03 OHC CK 0061

Code of Civil Procedure, 1908 &mdash Section 80Orissa Municipal Act, 1950 — Section 349

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