High Courts07 Sept 2016Allowed
Chittaranjan Sahoo Vs Niranjan Sahoo
Orissa High Court · (2017) AIRCC 615
Hindu Succession Act, 1956 - Section 6
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 9 of 33
High Courts07 Sept 2016Dismissed
Gayadhar Jena Vs State of Odisha
Orissa High Court · (2017) CriLJ 1022 : (2016) 2 ILRCuttack 1301
Constitution of India, 1950 - Article 20(1)Orissa Protection of Interest of Depositors (in Financial Establishments) Act, 2013 - Section 6
High Courts06 Sept 2016Disposed Off
Swagatika Nayak Vs Bijay Kumar Swain
Orissa High Court · (2017) 1 DMC 204
Hindu Marriage Act, 1955 - Section 21A
High Courts06 Sept 2016Disposed Off
Management of Ballarpur Industries Ltd. Vs Presiding Officer
Orissa High Court · (2017) 1 LLJ 199
Industrial Disputes Act, 1947 - Section 16, Section 17, Section 17(1), Section 18, Section 18(2)
High Courts06 Sept 2016Allowed
Dhirendra Kumar Khandelwal Vs State of Orissa (E.O.W.)
Orissa High Court · (2017) 123 CutLT 543
Criminal Procedure Code, 1973 (CrPC) - Section 401Odisha Protection of Interest of Depositors (in Financial Establishments) Act, 2011 - Section 6
High Courts06 Sept 2016Allowed
Kailash Chandra Panda Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 572
Criminal Procedure Code, 1973 (CrPC) - Section 401
High Courts02 Sept 2016Dismissed
Narottam Sanabad (dead) Vs Minaketan Sanabad
Orissa High Court · (2016) 166 AIC 676
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Sept 2016Dismissed
General Manager Vs Sri Anirudha Mahanadia
Orissa High Court · (2016) 4 LLJ 52 : (2016) 4 LLN 216
Constitution of India, 1950 — Article 226
High Courts01 Sept 2016Allowed
Ranjan Kumar Sahu - Petitioner @HASH State of Orissa - Opp. party
Orissa High Court · (2017) 123 CutLT 412 : (2016) 3 DMC 851
Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts01 Sept 2016Dismissed
The Management of Chemflo Industries (India) Pvt. Ltd. Vs Sri Sahadev Pandav
Orissa High Court · (2017) 153 FLR 90 : (2016) 4 LLN 759
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, Section 25F
High Courts01 Sept 2016Allowed
Saheba Bisoi Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 209
Criminal Procedure Code, 1973 (CrPC) - Section 228, Section 397, Section 401Penal Code, 1860 (IPC) - Section 307
High Courts31 Aug 2016Dismissed
Commissioner of Income Tax, Sambalpur - Petitioner @HASH Income Tax Settlement Commission (IT and WT) and Others - Opposite Parties
Orissa High Court · (2016) 289 CurTR 569
Income Tax Act, 1961 - Section 245, Section 245C, Section 245D
High Courts31 Aug 2016Disposed Off
Dillip Kumar Mohanty Vs State of Orissa
Orissa High Court · (2016) 166 AIC 696 : (2017) sup1 CutLTCriminal 370
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468, 471, 477A
High Courts31 Aug 2016Dismissed
Manoj Kumar Mishra Vs State of Orissa
Orissa High Court · (2016) 122 CutLT 805 : (2016) 2 ILRCuttack 862
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts30 Aug 2016Dismissed
Paradeep Phosphates Ltd. Vs State of Orissa
Orissa High Court · (2016) 4 LLJ 64 : (2016) 4 LLN 510
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33A, 9A
High Courts30 Aug 2016Allowed
Tapan Kumar Nayak Vs Biswanath Sahu
Orissa High Court · (2016) 166 AIC 712 : (2016) 3 BankJ 616 : (2017) sup1 CutLTCriminal 350 : (2017) 1 DCR 24
Criminal Procedure Code, 1973 (CrPC) — Section 407Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Aug 2016Allowed
Ramesh Chandra Pathy Vs State of Orissa
Orissa High Court · (2017) sup1 CutLTCriminal 348
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A, Section 506
High Courts30 Aug 2016Dismissed
Sudhanshu Shekhar Mishra Vs State of Orissa
Orissa High Court · (2017) 123 CutLT 264
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 407
High Courts30 Aug 2016Allowed
Kundanmal Choradia Vs The Tahasildar, Nuagaon Dist.-Nayagarh
Orissa High Court · (2016) 122 CutLT 809
Constitution of India, 1950 - Article 226
High Courts30 Aug 2016Disposed Off
Vodafone Mobile Services Ltd. Vs Commr. of C. Ex. & S.T.
Orissa High Court · (2017) 345 ELT 639