High Courts26 Aug 2016Dismissed
Sukri Naik Vs Smt. Shantilata Pradhan
Orissa High Court · (2016) 166 AIC 679 : (2016) 122 CutLT 824
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3
COURT ARCHIVE
Orissa High Court judgments, 2016
641 judgments · page 10 of 33
High Courts26 Aug 2016Dismissed
Maheswar Mukhi (dead) Vs Sanu @ Sanatan Mukhi
Orissa High Court · (2016) 166 AIC 690
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Aug 2016Disposed Off
State of Odisha Vs Prafulla Kumar Biswal
Orissa High Court · (2016) 3 LLN 781
Constitution of India, 1950 — Article 226
High Courts23 Aug 2016Dismissed
The Management of Central Cattle Breeding Farm Vs P.O. Industrial Tribunal
Orissa High Court · (2016) 151 FLR 360 : (2016) 4 LLJ 42 : (2017) 1 LLN 255
Constitution of India, 1950 — Article 226
High Courts23 Aug 2016Dismissed
Sukanta Kanungo Vs Sakuntala Kanungo
Orissa High Court · (2016) 166 AIC 707
Hindu Marriage Act, 1955 — Section 13, 9
High Courts23 Aug 2016Allowed
Narendranath Das Vs State of Orissa
Orissa High Court · (2016) 166 AIC 701 : (2017) 1 Crimes 83 : (2016) sup2 CutLTCriminal 834
Penal Code, 1860 (IPC) — Section 294, 325, 34, 341, 506
High Courts23 Aug 2016Allowed
Tapan Sahu Vs State of Orissa
Orissa High Court · (2016) 166 AIC 699
Bihar and Orissa Excise Act, 1915 — Section 47(a)Penal Code, 1860 (IPC) — Section 272, 273, 34
High Courts23 Aug 2016Disposed Off
Deepak Mohanty Vs Superintendent of Police, Cuttack
Orissa High Court · (2016) 166 AIC 685 : (2017) sup1 CutLTCriminal 41
Constitution of India, 1950 — Article 226Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(14), 27, 37
High Courts23 Aug 2016Dismissed
Hadibandhu Malik Vs Presiding Officer, Labour Court
Orissa High Court · (2016) 151 FLR 357 : (2017) 1 LLJ 38
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12
High Courts23 Aug 2016Dismissed
Riaz Ahmed Baig Vs State of Orissa
Orissa High Court · (2016) 166 AIC 693 : (2017) sup1 CutLTCriminal 169
Criminal Procedure Code, 1973 (CrPC) — Section 178(b), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 109, 304B, 498A
High Courts23 Aug 2016Allowed
Mahammad Isak Vs State of Orissa
Orissa High Court · (2016) sup2 CutLTCriminal 892
Criminal Procedure Code, 1973 (CrPC) - Section 468, Section 473, Section 482
High Courts22 Aug 2016Disposed Off
Management of M/s. Kalinga Hospital Ltd. Vs General Secretary
Orissa High Court · (2016) 151 FLR 529 : (2016) 4 LLJ 84
Constitution of India, 1950 — Article 226
High Courts22 Aug 2016Disposed Off
Branch Manager Vs Presiding Officer
Orissa High Court · (2017) 152 FLR 1095 : (2017) 1 LLJ 175
Industrial Disputes Act, 1947 - Section 25F
High Courts22 Aug 2016Allowed
Jagannath Behera Vs Sanjukta Denga
Orissa High Court · (2017) CriLJ 1065
Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 482Penal Code, 1860 (IPC) - Section 294 323 452 302 506, Section 34
High Courts19 Aug 2016Disposed Off
Rajkishore Parida Vs Akshaya Ku. Nayak
Orissa High Court · (2016) 166 AIC 703 : (2017) sup1 CutLTCriminal 450
Evidence Act, 1872 — Section 45, 47, 73Negotiable Instruments Act, 1881 (NI) — Section 138, 143(2)
High Courts19 Aug 2016Dismissed
Kailash Chandra Panda Vs Central Information Commission
Orissa High Court · (2017) 123 CutLT 236 : (2016) 2 ILRCuttack 836
Right To Information Act, 2005 - Section 3, Section 4(c), Section 4(i)(b)
High Courts18 Aug 2016Allowed
Bhupendra Kumar Dash - Petitioner @HASH State of Odisha and Others - Opposite Parties
Orissa High Court · (2016) AIR(Orissa) 167 : (2017) 1 BC 426 : (2016) 2 ILRCuttack 760 : (2017) 3 RAJ 179
Constitution of India, 1950 - Article 14, Article 226
High Courts18 Aug 2016Disposed Off
Hemogenomics Private Limited Vs State of Odisha
Orissa High Court · (2016) AIR(Orissa) 178 : (2017) 1 ILRCuttack 31 : (2017) 3 RAJ 731
Constitution of India, 1950 - Article 14Transfer of Property Act, 1882 - Section 52
High Courts18 Aug 2016Dismissed
Braja Sundar Mishra Vs State of Odisha
Orissa High Court · (2016) 122 CutLT 655
Criminal Procedure Code, 1973 (CrPC) - Section 439Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Section 4
High Courts18 Aug 2016Dismissed
Indu Dewan Vs Republic of India (C.B.I.)
Orissa High Court · (2016) sup2 CutLTCriminal 481
Criminal Procedure Code, 1973 (CrPC) - Section 439