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Orissa High Court judgments, 2015

665 judgments · page 21 of 34

High Courts30 Apr 2015Allowed

Bimala Sahoo and Others Vs Binayak Sahoo

Orissa High Court · (2015) 120 CLT 1054 : (2015) 2 ILR Ori 324

Civil Procedure Code, 1908 (CPC) - Section 151Guardians and Wards Act, 1890 - Section 17Hindu Minority and Guardianship Act, 1956 - Section 13
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High Courts25 Apr 2015Dismissed

Nadu Pangi Vs State of Orissa

Orissa High Court · (2015) 2 ILR Ori 23

Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
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High Courts25 Apr 2015Dismissed

Krupasindhu Dash Vs State of Orissa

Orissa High Court · (2015) 04 OHC CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 201, 302
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High Courts24 Apr 2015Disposed off

Narmada Jena Vs Bidyadhar Swain

Orissa High Court · AIR 2015 Ori 171 : (2016) 1 DMC 182 : (2015) 2 OLR 289

Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(i-a), 13(1)(i-a)(i-b), 13(1)(i-b)
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High Courts23 Apr 2015Dismissed

Prakash Ku. Bisoi Vs State of Orissa

Orissa High Court · (2015) 2 OLR 61

Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 201, 302, 304B, 34, 498A
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