High Courts06 May 2015Allowed
Alok Kumar Agrawal Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 818 : (2015) 1 ILR Ori 1139 : (2015) 2 OLR 463
Constitution of India, 1950 - Article 226, 227, 298, 299
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 20 of 34
High Courts06 May 2015Allowed
Mamata Mayee Sahoo Vs Abinash Sahoo
Orissa High Court · (2015) 05 OHC CK 0015
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 15, Order 5 Rule 5Family Courts Act, 1984 - Section 10, 10(1), 19Hindu Marriage Act, 1955 - Section 11, 5
High Courts05 May 2015Dismissed
Sangitrao Pola Ramchandradu Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 1042 : (2015) 2 ILR Ori 188 : (2015) LabIC 2731
High Courts05 May 2015Dismissed
Siba Prasad Pattnaik Vs State of Orissa and Others
Orissa High Court · (2015) LabIC 2794
Constitution of India, 1950 - Article 227
High Courts05 May 2015Dismissed
Sarat Chandra Tripathy Vs Odisha Forest Development Corporation and Others
Orissa High Court · (2015) 120 CLT 1047 : (2015) 2 ILR Ori 319 : (2015) LabIC 2623
High Courts05 May 2015Allowed
Purna Chandra Padhi Vs Union of India and Others
Orissa High Court · (2015) 2 OLR 244
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts05 May 2015Dismissed
Prasanna Kumar Acharya and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 390 : (2015) 2 ILR Ori 773 : (2015) LabIC 3375
Constitution of India, 1950 - Article 226
High Courts05 May 2015Disposed off
Narottam Pattanaik Vs Chairman-cum-Managing Director, Orissa State Road Transport Corporation and Others
Orissa High Court · (2015) LabIC 2718 : (2015) 2 OLR 264
Penal Code, 1860 (IPC) - Section 409, 467, 471
High Courts05 May 2015Dismissed
B. Satyanarayan Vs Inspector General, New Delhi and Others
Orissa High Court · (2015) 2 ILR Ori 1025
Constitution of India, 1950 - Article 226
High Courts05 May 2015Disposed off
Ajay Kumar Nayak and Others Vs Orissa State Civil Supplies Corporation Ltd. and Others
Orissa High Court · (2015) LabIC 2822
Constitution of India, 1950 - Article 16
High Courts05 May 2015Dismissed
Pratima Nanda Vs ECOS Eye Hospital and Others
Orissa High Court · (2015) 120 CLT 868 : (2015) 1 ILR Ori 1247
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts05 May 2015Dismissed
Rabinarayan Nayak Vs State of Orissa and Others
Orissa High Court · (2015) LabIC 4050
Orissa Education Act, 1969 - Section 10(A), 10-A
High Courts04 May 2015Allowed
Smruti Mishra Vs Niranjan Lenka
Orissa High Court · AIR 2015 Ori 123 : (2015) 2 OLR 52
Family Courts Act, 1984 - Section 19Special Marriage Act, 1954 - Section 27, 27(1)(b), 28
High Courts04 May 2015Allowed
Hareram Satpathy and Others Vs Premlal Suna and Others
Orissa High Court · (2015) 2 ILR Ori 864
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 162, 200, 202Evidence Act, 1872 - Section 145, 155(3), 157, 159, 60Penal Code, 1860 (IPC) - Section 120-B, 147, 149, 302, 34
High Courts04 May 2015Dismissed
Manjusri Das Vs Collector, Nayagarh and Others
Orissa High Court · (2015) 05 OHC CK 0024
High Courts04 May 2015Dismissed
Nimai Charan Mohapatra Vs Director of Estate, General Administration Department, Govt. of Orissa
Orissa High Court · (2015) 05 OHC CK 0023
High Courts04 May 2015Dismissed
State of Orissa Vs Mir Rahim Alii
Orissa High Court · (2015) CriLJ 4970
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 363, 366
High Courts01 May 2015Disposed off
Padala Bindu Madhavi Vs Director, Elementary Education and Others
Orissa High Court · (2015) 120 CLT 1051 : (2015) 2 ILR Ori 395 : (2015) LabIC 3315
High Courts01 May 2015Dismissed
Ranjit Kumar Patnaik Vs Industrial Promotion and Investment Corporation of Orissa Ltd. (IPICOL) and Others
Orissa High Court · (2015) 120 CLT 281
Civil Procedure Code, 1908 (CPC) - Section 10Limitation Act, 1963 - Section 3Penal Code, 1860 (IPC) - Section 406
High Courts01 May 2015Allowed
Girija Shankar Satpathy Vs Usharani Mishra
Orissa High Court · (2015) 2 ILR Ori 734
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Hindu Marriage Act, 1955 - Section 25