High Courts14 Sept 2009
Pabitra Mohan Pradhan and Another Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 205 : (2009) 2 OLR 423 Supp
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 13 of 45
High Courts14 Sept 2009
Hata Naik and Another Vs State of Orissa
Orissa High Court · (2009) 44 OCR 709
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts14 Sept 2009Allowed
Sudeep Panigrahi Vs Chairman, Joint Entrance Examination and Others
Orissa High Court · (2009) 108 CLT 876 : (2009) 2 OLR 426 Supp
High Courts14 Sept 2009
Jaya Nalk and Others Vs State of Orissa
Orissa High Court · (2010) CLT 44 (Suppl Crl) : (2010) 1 OLR 346 Supp : (2010) OLR 44 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 324, 34
High Courts11 Sept 2009Dismissed
Sankar Das Vs Paradeep Phosphates Ltd. and Another
Orissa High Court · (2009) 108 CLT 553 : (2009) 2 OLR 790
Civil Procedure Code, 1908 (CPC) — Section 114Industrial Disputes Act, 1947 — Section 33
High Courts11 Sept 2009
Sabita Samal Vs Bijoya Krushna Nayak
Orissa High Court · (2009) 2 ILR (Ori) 468
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13
High Courts11 Sept 2009
Janpath Khurda Byabasai Sangha and Others Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 537 : (2009) 2 OLR 1053 Supp
Constitution of India, 1950 — Article 162, 21, 47
High Courts11 Sept 2009Allowed
Santilata Samantaray and Others Vs Union of India (UOI)
Orissa High Court · (2010) 2 OLR 405
Railway Claims Tribunal Act, 1987 — Section 23
High Courts11 Sept 2009Allowed
State of Orissa Vs Dr. Ajaya Ktunar Mishra and Another
Orissa High Court · (2009) 108 CLT 565
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2Constitution of India, 1950 — Article 309, 310, 311General Clauses Act, 1897 — Section 3(23)
High Courts10 Sept 2009Allowed
Dillip Kumar Rout Vs Arun Kumar Sinha
Orissa High Court · (2009) 2 OLR 648
Factories Act, 1948 — Section 106
High Courts10 Sept 2009
Indian Farmers Fertilizer Co-operative Limited and Another Vs State of Orissa and Others
Orissa High Court · (2009) 2 OLR 772
Industrial Disputes Act, 1947 — Section 10, 17A, 19
High Courts08 Sept 2009
Subhadra Debata and Others Vs State of Orissa
Orissa High Court · (2009) CLT 1561 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 401(3), 438(4), 439(4)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts08 Sept 2009
Runu @ Girish Budek and Others Vs State of Orissa
Orissa High Court · (2009) 44 OCR 751
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Sept 2009
Parsuram Agarwala, Sundarlal Agrawal and Saroj Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 751 : (2009) 2 OLR 738
High Courts08 Sept 2009Allowed
Jr. Engineer/Manager, NESCO Ltd., Electrical Section and Others Vs Zarina Bibi and Others
Orissa High Court · (2011) ACJ 432 : (2009) 108 CLT 826 : (2009) 2 OLR 726 : (2011) 7 RCR(Civil) 2139
Constitution of India, 1950 — Article 226, 227Employees Compensation Act, 1923 — Section 10A, 22, 23, 24, 25
High Courts07 Sept 2009Allowed
Budai ' Bhagaban Murmu and Another Vs State of Orissa
Orissa High Court · (2009) CLT 1597 (Suppl Crl) : (2010) 1 Crimes 76 : (2009) 2 OLR 851 : (2011) 7 RCR(Criminal) 143
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34, 376
High Courts07 Sept 2009Dismissed
Narayan Granites Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 798 : (2009) 2 OLR 1046 Supp
High Courts07 Sept 2009Dismissed
State of Orissa Vs Nari Singh
Orissa High Court · (2010) CLT 365 (Suppl Crl) : (2010) 1 OLR 338 Supp : (2010) OLR 365 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Sept 2009Allowed
Jitu ' Sourav Sana Vs State of Orissa and Others
Orissa High Court · (2009) CLT 1409 (Suppl Crl)
Constitution of India, 1950 — Article 22, 22(5)National Security Act, 1980 — Section 10, 13, 3(2), 3(4), 3(5)
High Courts05 Sept 2009Allowed
Jagadananda Pal Vs State of Orissa and Others
Orissa High Court · (2009) 2 ILR (Ori) 746