High Courts06 Oct 2009Dismissed
Kishanlal Panch Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 350 : (2010) 1 OLR 745 Supp
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 12 of 45
High Courts06 Oct 2009
Dr. Nilamani Mohanty Vs State of Orissa
Orissa High Court · AIR 2010 Ori 28 : (2010) 109 CLT 495 : (2010) 1 OLR 758 Supp
High Courts06 Oct 2009
Anirudha Samal Vs State of Orissa
Orissa High Court · (2010) 1 OLR 357 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts17 Sept 2009
Nabin Sahu and Others Vs State of Orissa
Orissa High Court · (2009) 09 OHC CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts17 Sept 2009Dismissed
Citi Financials Consumer Finance India Ltd. Vs Rabindra Nayak
Orissa High Court · (2010) 109 CLT 183 : (2010) 1 OLR 739 Supp
Arbitration and Conciliation Act, 1996 — Section 8, 8(2)
High Courts17 Sept 2009Allowed
Ajit Mishra Vs State of Orissa and Others
Orissa High Court · (2009) 2 ILR (Ori) 701
Criminal Procedure Code, 1973 (CrPC) — Section 25Orissa Law Officers Rules, 1971 — Rule 12(2)
High Courts17 Sept 2009
Sri Brajabandhu Pati Vs Collector-cum-Trustee and Others
Orissa High Court · (2009) CLT 46 Supp
High Courts17 Sept 2009
Jayanta Kumar Khamari Vs Railway Board, Ministry of Railways, Govt. of India
Orissa High Court · (2009) 108 CLT 793 : (2009) 2 OLR 1056 Supp
Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 2009Dismissed
Nirman Promoters and Builders (India) Pvt. Ltd. Vs Managing Director, India Tourism Development Corporation and Others
Orissa High Court · (2009) CLT 43 Supp : (2010) 1 OLR 741 Supp : (2009) OLR 43 Supp
High Courts16 Sept 2009
Miss Kabita Jena Vs State Election Commissioner and Others
Orissa High Court · (2009) 09 OHC CK 0059
Constitution of India, 1950 — Article 16(4)Orissa Civil Services (Criteria for Promotion) Rules, 1992 — Rule 3Orissa State Election Commission (Method of Recruitment and Conditions of Services of Staff) Rules, 1996 — Rule 10, 24(1), 24(2), 6(2), 6(5)
High Courts16 Sept 2009Allowed
Managing Director, Central Ware Housing Corporation Vs Paramananda Sahu
Orissa High Court · (2009) CLT 57 Supp
Housing Corporation Act, 1962 — Section 3Limitation Act, 1963 — Article 14
High Courts16 Sept 2009Allowed
Deepak Ranjan Mohanty Vs State Election Commission Orissa and Another
Orissa High Court · (2009) 108 CLT 633 : (2009) 2 OLR 216 Supp
Constitution of India, 1950 — Article 14, 16, 309
High Courts16 Sept 2009
Susant Kumar Baral Vs Vice Chancellor, Berhampur University and Others
Orissa High Court · (2010) 109 CLT 29 : (2009) 2 OLR 988
High Courts16 Sept 2009Allowed
Dr. Sunita Mohanty and Others Vs State of Orissa and Others
Orissa High Court · (2009) 09 OHC CK 0005
High Courts15 Sept 2009Allowed
Prafulla Pujari Vs State of Orissa
Orissa High Court · (2010) CLT 35 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Sept 2009
State of Orissa and Another Vs Orissa Administrative Tribunal and Another
Orissa High Court · (2009) 108 CLT 543 : (2009) 2 OLR 1054 Supp
High Courts15 Sept 2009Allowed
State of Orissa and Another Vs Sri Niranjan Lenka and Another
Orissa High Court · (2010) 109 CLT 298 : (2010) 1 OLR 727 Supp
Industrial Disputes Act, 1947 — Section 12(5)(d)
High Courts15 Sept 2009Dismissed
State of Orissa and Others Vs Padmini Kar
Orissa High Court · (2009) 108 CLT 546 : (2009) 2 OLR 1055 Supp
Constitution of India, 1950 — Article 226
High Courts15 Sept 2009
Rabi @ Rablndra Chandra Pradhan Vs State of Orissa
Orissa High Court · (2010) CLT 178 (Suppl Crl) : (2010) 1 OLR 558 Supp : (2010) OLR 178 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Sept 2009Dismissed
Chaturbhuja Modi and Others Vs State of Orissa and Others
Orissa High Court · (2009) CLT 39 Supp : (2010) 1 OLR 731 Supp : (2009) OLR 39 Supp