High Courts23 Oct 2008Dismissed
Mohammad Rahemat Hossain Vs The Registrar, Orissa Administrative Tribunal, Principal Bench, Bhubaneswar 12 and Others
Orissa High Court · (2008) CLT 535 Supp
Administrative Tribunals Act, 1985 — Section 19, 20, 21
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 12 of 55
High Courts23 Oct 2008
Girija Mohanty Vs Revenue Divisional Commissioner, (Central Division) and Others
Orissa High Court · (2009) 1 OLR 198
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37, 41, 41(1), 41(2), 44
High Courts23 Oct 2008Allowed
Smt. Sukumari Bewa Vs Orissa State Road Transport Corporation and Another
Orissa High Court · (2008) CLT 943 Supp
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(3), 173
High Courts23 Oct 2008
Alekha Pradhan Vs Chanchala Swain and Others
Orissa High Court · (2008) CLT 939 Supp
Sri Jagannath Temple Act, 1954 — Section 16A
High Courts22 Oct 2008Dismissed
The Manager, The Oberoi Palm Beach Vs Presiding Officer and Another
Orissa High Court · (2009) 1 OLR 327
Industrial Disputes Act, 1947 — Section 10, 12, 33, 33A
High Courts22 Oct 2008
Hara Mallik @ Harihar and Others Vs State of Orissa
Orissa High Court · (2009) CLT 123 (Suppl Crl) : (2009) 1 OLR 370 Supp : (2009) OLR 123 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 149, 299, 300, 307, 323
High Courts22 Oct 2008Allowed
Umesh Jena Vs State of Orissa
Orissa High Court · (2008) CLT 969 Supp
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts22 Oct 2008
Choudhary Pradhan Vs State of Orissa and Others
Orissa High Court · (2009) 1 CLR 480 : (2009) 1 ILR (Ori) 204
Orissa Grama Panchayat Act, 1964 — Section 115(1), 115(2)
High Courts22 Oct 2008Dismissed
Parbati Panda and Another Vs State of Orissa and Others
Orissa High Court · (2008) 10 OHC CK 0014
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11 , 92Evidence Act, 1872 — Section 13 , 32(5), 40, 41, 42Orissa Survey and Settlement Act, 1958 — Section 32
High Courts22 Oct 2008Dismissed
Jogendra Das and Others Vs State of Orissa
Orissa High Court · (2009) CLT 37 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 325, 34
High Courts22 Oct 2008Dismissed
The Hotel Oberoi Palm Beach Employees Union Vs Presiding Officer and Another
Orissa High Court · (2008) CLT 967 Supp
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts21 Oct 2008Dismissed
Pramod Kumar Rath Vs State of Orissa and Others
Orissa High Court · AIR 2009 Ori 84 : (2009) 1 CLR 482 : (2008) 2 OLR 1101 Supp
High Courts21 Oct 2008
Jyoshna Rani Sahu Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 499 Supp
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 5(3)Orissa Education Act, 1969 — Section 10(2)(3)
High Courts21 Oct 2008Allowed
S.K. Mansur Alli Vs State of Orissa
Orissa High Court · (2009) 42 OCR 29
Penal Code, 1860 (IPC) — Section 409, 463, 464, 467, 468Prevention of Corruption Act, 1947 — Section 5, 5(2)
High Courts21 Oct 2008Allowed
Nikunja Bihari Mohapatra Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 998
Orissa Education Act, 1969 — Section 10(2)(3)
High Courts21 Oct 2008
Orissa Cotton Mills Vs Presiding Officer, Labour Court and Others
Orissa High Court · (2008) 10 OHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)
High Courts20 Oct 2008Allowed
Brahmananda Mohanty Vs State of Orissa
Orissa High Court · (2008) CLT 882 Supp : (2009) 1 OLR 495 Supp : (2008) OLR 882 Supp
High Courts20 Oct 2008
Sri Dadhibaman Jew Vs Draupadi Das and Others
Orissa High Court · (2008) 10 OHC CK 0045
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1A(2), 151Constitution of India, 1950 — Article 227
High Courts17 Oct 2008Allowed
Mallik Najar Alli Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 135 : (2009) 121 FLR 122 : (2008) 2 OLR 929
High Courts17 Oct 2008Dismissed
Shri Pravat Kumar Kar Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 864
Civil Procedure Code, 1908 (CPC) — Section 11