High Courts04 Nov 2008
Ashok Kumar Sahu Vs Raghab Chandra Bhoi and Others
Orissa High Court · (2009) 1 CLR 550 : (2009) 1 ILR (Ori) 331
Orissa Civil Courts Act, 1984 — Section 2(c)Orissa Grama Panchayat Act, 1964 — Section 3(1)
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 10 of 55
High Courts04 Nov 2008Dismissed
State of Orissa Vs Ghasiram Naik
Orissa High Court · (2009) 42 OCR 13
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts04 Nov 2008Dismissed
Shri Tanmaya Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2008) CLT 541 Supp
Orissa Education Act, 1969 — Section 3Orissa Higher Secondary Education Act, 1982 — Section 2
High Courts03 Nov 2008Dismissed
State of Orissa Vs Chaitanya Prasad Sahu and Others
Orissa High Court · (2008) 41 OCR 911
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts03 Nov 2008Dismissed
Gadei Dakua and Others Vs Rangabati Gouda
Orissa High Court · (2008) CLT 936 Supp : (2009) 1 ILR (Ori) 49
High Courts03 Nov 2008Allowed
Narmadaprava Sahu Vs The Controller of Examination, Council of Higher Secondary Education and Another
Orissa High Court · (2009) 1 OLR 72
High Courts03 Nov 2008Dismissed
Subasini Nayak Vs Director General, Central Reserve Police Force and Others
Orissa High Court · (2008) CLT 138 Supp
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts03 Nov 2008
Chandramani Sahoo @ Dei Vs The General Manager, Paradeep Refinery Project, IOCL, Paradeep
Orissa High Court · (2008) CLT 93 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80(1)Constitution of India, 1950 — Article 227Orissa Estates Abolition Act, 1951 — Section 8
High Courts31 Oct 2008
Banki Muhan Ramachandi Thakurani Vs Hajuri Prafulla Chandra Khuntia and Others
Orissa High Court · (2009) 1 OLR 41
Contempt of Courts Act, 1971 — Section 20Limitation Act, 1963 — Section 5
High Courts31 Oct 2008Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Sri Laxmidhar Parida and another
Orissa High Court · (2008) CLT 157 Supp
Workmens Compensation Act, 1923 — Section 30
High Courts31 Oct 2008Allowed
Union of India (UOI) and Others Vs Kishore Chandra Mohanty and Others Sovesh Chandra Mohanty Vs Union of India (UOI) and Others
Orissa High Court · (2009) 1 OLR 262
High Courts31 Oct 2008Allowed
Sarat Chandra Mishra (A) Vs State of Orissa
Orissa High Court · (2008) CLT 545 Supp : (2009) 1 OLR 508 Supp : (2008) OLR 545 Supp
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15, 2, 7Orissa Pension Rules, 1992 — Rule 66, 7, 7(2)
High Courts31 Oct 2008Allowed
Sri Parikshita Mallick Vs Mahila Kutir Silpa Sikshyasrama
Orissa High Court · (2010) 109 CLT 55
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 9 Rule 13, 100Limitation Act, 1963 — Section 5
High Courts31 Oct 2008Dismissed
Goyal MG Gases Pvt. Ltd. (GMGL) Vs Neelachal Ispat Nigam Ltd. (NINL)
Orissa High Court · (2008) 10 OHC CK 0046
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 299
High Courts31 Oct 2008Allowed
Ganesh Prasad Naik Vs State of Orissa
Orissa High Court · (2008) 41 OCR 918 : (2009) 1 OLR 270
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 21Prevention of Corruption Act, 1988 — Section 5
High Courts31 Oct 2008Allowed
Mayadhar Jena Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 744
Orissa Grama Panchayat Act, 1964 — Section 124(3), 133(2)Orissa Grama Panchayat Rules, 1968 — Rule 216(b)
High Courts31 Oct 2008Dismissed
Divisional Manager, New India Assurance Company Ltd Vs Sri Laxmidhar Parida and Another
Orissa High Court · (2008) CLT 157 Supp
Workmens Compensation Act, 1923 — Section 30
High Courts31 Oct 2008Dismissed
Parasram Agarwalla Vs Haribhajan Jhankar and Others
Orissa High Court · (2008) CLT 958 Supp
Orissa Land Reforms (Amendment) Act, 1987 — Section 23(2), 23A, 23B
High Courts30 Oct 2008Allowed
Pravatu @ Prativu Dalai and Others Vs State of Orissa
Orissa High Court · (2008) 41 OCR 995 : (2009) 1 OLR 375 Supp
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Oct 2008
Gyanajeet Moharana and Others Vs Binodini Pattanaik
Orissa High Court · (2009) 107 CLT 132 : (2008) 2 OLR 926
Civil Procedure Code, 1908 (CPC) — Section 80