High Courts30 Oct 2008
Harekrishna Sahoo Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 137 : (2008) 2 OLR 932
Penal Code, 1860 (IPC) — Section 419, 420
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 11 of 55
High Courts30 Oct 2008Allowed
Rama Chandra Behera Vs Secretary to Govt., Rural Development Department, Orissa and Others
Orissa High Court · (2009) 1 OLR 444
High Courts30 Oct 2008Dismissed
Sk. Daud and Others Vs Sk. Kamiruddin and Another
Orissa High Court · (2009) 1 CLR 604
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 9 Rule 10, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts30 Oct 2008Dismissed
Nilamadhaba Deo and Another Vs Janaka Kumari Devi
Orissa High Court · (2008) 10 OHC CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Hindu Succession (Amendment) Act, 2005 — Section 56Hindu Succession Act, 1956 — Section 3, 30, 6(3), 6(5), 8
High Courts30 Oct 2008
Aurajyoti Trust Vs Krushna Chandra Samantaray
Orissa High Court · (2008) CLT 947 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 17
High Courts29 Oct 2008Dismissed
Bisra Stone Lime Company Ltd. Vs Subasini Naik
Orissa High Court · (2010) ACJ 1692 : (2009) 120 FLR 552 : (2009) 1 OLR 250
Employees Compensation Act, 1923 — Section 3
High Courts29 Oct 2008
U.K. Mahapatra and Co. Vs Income Tax Officer (Head Quarters)
Orissa High Court · (2008) CLT 97 Supp : (2009) 221 CTR 328 : (2009) 308 ITR 133 : (2008) 2 OLR 970 Supp : (2009) 176 TAXMAN 293
Constitution of India, 1950 — Article 14, 19Evidence Act, 1872 — Section 126, 127, 128, 129Income Tax Act, 1961 — Section 131(1), 132, 133A, 133A(1), 133A(2)
High Courts29 Oct 2008Allowed
Swapan Kumar Mishra Vs Union of India (UOI) and Others
Orissa High Court · (2009) 1 OLR 58
NAVY ACT, 1957 — Section 160, 54, 77, 81, 82Penal Code, 1860 (IPC) — Section 406, 77, 81
High Courts29 Oct 2008Dismissed
Pabitra Mohan Satpathy Vs Union of India (UOI) and Others
Orissa High Court · (2008) 10 OHC CK 0021
Constitution of India, 1950 — Article 226, 227, 227(4)Navy Act, 1957 — Section 111, 113, 117, 118, 119Penal Code, 1860 (IPC) — Section 409
High Courts29 Oct 2008
National Insurance Company Ltd. Vs Abdul Gani and Others
Orissa High Court · (2008) 10 OHC CK 0016
Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 170, 173(1)
High Courts27 Oct 2008Dismissed
Sri Aswini Kumar Ray Vs State of Orissa and Others
Orissa High Court · (2008) CLT 921 Supp : (2009) CriLJ 1528
Criminal Procedure Code, 1973 (CrPC) — Section 13
High Courts27 Oct 2008Allowed
Smt. Sunita Mohapatra Vs Suresh Dhanuka
Orissa High Court · (2009) 1 OLR 400
Arbitration and Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 14
High Courts27 Oct 2008Dismissed
Suresh Dhanuka and Another Vs Naturepro Biocare Inc.and Others
Orissa High Court · (2008) CLT 961 Supp
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 134, 135, 21
High Courts27 Oct 2008Dismissed
Medical Council of India Vs Manas Ranjan Behera and Others
Orissa High Court · AIR 2009 Ori 81 : (2008) CLT 911 Supp
High Courts27 Oct 2008Allowed
Nibarana Sendha and Others Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 543
Orissa Grama Panchayat Act, 1964 — Section 4(3)
High Courts27 Oct 2008
New Indian Assurance Co. Ltd. Vs Dasian Behera and Another
Orissa High Court · (2009) 1 ILR (Ori) 14 : (2009) 42 OCR 260
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147
High Courts24 Oct 2008Dismissed
Smt. Jharna Dutta and Another Vs Chairperson, Debts Recovery Appellate Tribunal and Others
Orissa High Court · AIR 2009 Ori 74 : (2009) 1 CLR 542
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts24 Oct 2008Dismissed
Kaushal Kishore Agrawalla Vs Chief Manager, State Bank of India
Orissa High Court · AIR 2009 Ori 44 : (2008) CLT 923 Supp
High Courts24 Oct 2008Allowed
Bharat Moharana and Another Vs State of Orissa
Orissa High Court · (2009) 1 OLR 36 : (2009) 1 OLR 33
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts24 Oct 2008Dismissed
Kasturi Jena and Others Vs Sandhyarani Mohanty and Another
Orissa High Court · (2008) CLT 909 Supp
Motor Vehicles Act, 1988 — Section 173