High Courts18 Oct 2006Dismissed

State of Orissa Vs Shyamdas Tudu

Orissa High Court · (2007) CLT 789 Supp : (2007) 1 OLR 125 : (2007) OLR 789 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376