High Courts14 Nov 2006Dismissed
Dasaratha Munda Vs Collector and Others
Orissa High Court · (2007) 1 OLR 242 Supp
Constitution of India, 1950 — Article 226Orissa Grama Panchayat Act, 1965 — Section 24(1), 24(2), 24(3), 25(2), 26(2)
COURT ARCHIVE
Orissa High Court judgments, 2006
650 judgments · page 5 of 33
High Courts14 Nov 2006Dismissed
State of Orissa Vs Rama Swain and Others
Orissa High Court · (2007) CriLJ 714
Penal Code, 1860 (IPC) — Section 376, 448
High Courts13 Nov 2006Dismissed
Ch. Ranganath Raju Vs Bank of India and Others
Orissa High Court · AIR 2007 Ori 43
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 9Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 2, 22
High Courts10 Nov 2006Dismissed
Managing Director, Steel Authority of India Ltd. Vs Kuntala Jena
Orissa High Court · (2006) 11 OHC CK 0040
Workmens Compensation (Amendment) Act, 2000 — Section 4(1)Workmens Compensation Act, 1923 — Section 30, 30(1)
High Courts10 Nov 2006
Aditya Sponge and Power Pvt. Limited and Another and Braja Kishore ' Braja Samal Vs State of Orissa and Others
Orissa High Court · (2007) CLT 278 (Suppl Crl) : (2007) 1 OLR 64
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 160, 177, 178, 179, 180Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 468
High Courts10 Nov 2006
State Vs Kaira Ho
Orissa High Court · (2007) CLT 136 (Suppl Crl) : (2007) 1 OLR 127 Supp : (2007) OLR 136 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 304A
High Courts10 Nov 2006Allowed
Hukum Chand Agarwal Vs State of Orissa
Orissa High Court · (2007) CLT 324 (Suppl Crl) : (2007) 1 OLR 75 : (2007) OLR 324 (Suppl Crl)
Essential Commodities Act, 1955 — Section 7
High Courts09 Nov 2006Allowed
Nihar Ranjan Rout ' Chutia Vs State of Orissa and Others
Orissa High Court · (2007) CLT 106 (Suppl Crl) : (2007) 1 OLR 77
Constitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 3
High Courts08 Nov 2006Dismissed
Executive Officer, Berhampur Municipality Vs Sri Damodar Panda
Orissa High Court · (2006) 11 OHC CK 0052
Orissa Municipal Act, 1950 — Section 247, 248, 283(2), 383, 383(1)
High Courts08 Nov 2006
Samantaray Construction Pvt. Ltd. and Another Vs State of Orissa State of Orissa Vs Samantaray Construction Pvt. Ltd.
Orissa High Court · (2007) 2 ARBLR 309 : (2007) 103 CLT 319
Arbitration Act, 1940 — Section 19, 28, 34
High Courts08 Nov 2006Allowed
Bighnaraj Sai Vs Special Land Acquisition Officer, Lower Suktel Irrigation Project and Others
Orissa High Court · (2007) 103 CLT 371 : (2007) 1 OLR 44
Land Acquisition Act, 1894 — Section 11, 12, 18, 30, 31
High Courts08 Nov 2006Allowed
K. Iswar Rao Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 392 : (2007) 1 OLR 6
ORISSA HINDU RELIGIOUS ENDOWMENTS ACT, 1951 — Section 19
High Courts08 Nov 2006Allowed
Sanyasi Barik Vs Orissa Secretariat Low Paid Employees Co-operative Societies Limited and Others
Orissa High Court · (2007) 103 CLT 103 : (2007) 1 OLR 1
Constitution of India, 1950 — Article 21, 226
High Courts08 Nov 2006Dismissed
Shri Jayanta Kumar Sengupta Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 86 : (2007) 113 FLR 204
High Courts08 Nov 2006
Bimal Kumar Khetan and Sunil Kumar Khetan Vs State of Orissa
Orissa High Court · (2007) CLT 171 (Suppl Crl) : (2007) CriLJ 958 : (2007) 1 OLR 109
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts08 Nov 2006Dismissed
Smt. Kabita Panda Vs Managing Director, Orissa State Civil Supplies Corp. Ltd. and Others
Orissa High Court · (2007) 103 CLT 39
Constitution of India, 1950 — Article 226
High Courts08 Nov 2006Dismissed
Nabin Chandra Behera Vs State of Orissa
Orissa High Court · (2007) 1 OLR 123 Supp
Penal Code, 1860 (IPC) — Section 376(1)
High Courts08 Nov 2006Allowed
Dandapati Laba and Another Vs State of Orissa
Orissa High Court · (2007) CLT 191 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 120(8), 201, 302, 34
High Courts06 Nov 2006Dismissed
Saheba Luha and Another Vs State of Orissa
Orissa High Court · (2007) CLT 188 (Suppl Crl) : (2007) 1 OLR 49
Penal Code, 1860 (IPC) — Section 376
High Courts06 Nov 2006Dismissed
State Vs Prasanna Kumar Senapati
Orissa High Court · (2007) CriLJ 1344 : (2007) 1 OLR 12
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 306, 494, 498A