High Courts06 Nov 2006Allowed
Orient Paper Mills Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 147 : (2007) 10 VST 547
Central Sales Tax Act, 1956 — Section 10, 10A, 6, 6A, 7Income Tax Act, 1961 — Section 271
COURT ARCHIVE
Orissa High Court judgments, 2006
650 judgments · page 6 of 33
High Courts06 Nov 2006
Shiva Prasad Samantaray and Others Vs State of Orissa and Others
Orissa High Court · AIR 2007 Ori 76 : (2007) 103 CLT 339 : (2007) 1 OLR 181 Supp
High Courts03 Nov 2006Dismissed
State of Orissa Vs Jagannath Das and Others Golaka Chandra Das Vs State of Orissa
Orissa High Court · (2007) CLT 345 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 134, 302, 304, 304(2), 34
High Courts03 Nov 2006Dismissed
State Vs Prahallad Rath and Others
Orissa High Court · (2007) CriLJ 1189 : (2007) 1 OLR 114 Supp
Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts03 Nov 2006Allowed
Prasant Kumar Choudhury Vs Union of India (UOI)
Orissa High Court · (2008) ACJ 685 : AIR 2007 Ori 33
Civil Procedure Code, 1908 (CPC) — Section 34Railway Claims Tribunal Act, 1987 — Section 13, 18, 23
High Courts02 Nov 2006Dismissed
State Vs Mina Mahanandia
Orissa High Court · (2007) CLT 139 (Suppl Crl) : (2007) CriLJ 1100 : (2007) OLR 139 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 376, 457
High Courts01 Nov 2006Dismissed
State of Orissa Vs Meleka Luku
Orissa High Court · (2007) 103 CLT 93
Penal Code, 1860 (IPC) — Section 375, 376
High Courts31 Oct 2006Dismissed
Dilip Kumar Barik Vs Smt. Usharani Barik
Orissa High Court · AIR 2007 Ori 83 : (2007) 3 CivCC 292 : (2006) 102 CLT 813 : (2007) 5 RCR(Civil) 741
Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts31 Oct 2006Allowed
Firoz Khan and Another Vs Union of India (UOI) and Others
Orissa High Court · AIR 2007 Ori 81 : (2007) 103 CLT 168 : (2007) 1 DMC 626
Special Marriage Act, 1954 — Section 1, 15, 4
High Courts30 Oct 2006Dismissed
State of Orissa Vs Kendageri Lachanna
Orissa High Court · (2007) CLT 373 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts27 Oct 2006Dismissed
Prantik Vs Gayatri Pharmaceuticals Pvt. Ltd.
Orissa High Court · (2007) 1 ARBLR 560 : (2007) 103 CLT 110 : (2007) 1 OLR 105
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts27 Oct 2006Dismissed
Sri Balmiki Pradhan Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 164 : (2007) 1 OLR 8
Orissa Grama Panchayat Act, 1964 — Section 24(2)(4), 24(2)(h)
High Courts27 Oct 2006
Rourkela Proofing Corporation Ltd. Vs Assistant Commissioner of Income Tax and Others
Orissa High Court · (2007) 103 CLT 88 : (2007) 207 CTR 656
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 142, 143, 144, 148
High Courts27 Oct 2006
Prantik Vs Eastern Chemicals Industries Pvt. Ltd.
Orissa High Court · (2007) 103 CLT 126
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts26 Oct 2006Allowed
Smt. Sucheta Pradhan Vs Sri Sankarsana Nayak
Orissa High Court · (2007) 103 CLT 41
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 494
High Courts26 Oct 2006
Trilochan Biswal and Others Vs Commissioner, Land Reforms and Settlement, Board of Revenue and Others
Orissa High Court · (2006) 2 OLR 817
Orissa Survey and Settlement Act, 1958 — Section 36ORISSA SURVEY AND SETTLEMENT RULES, 1962 — Rule 61(3), 61(5)
High Courts25 Oct 2006
United India Insurance Co. Ltd. Vs Charan Biswal and Others
Orissa High Court · (2007) CLT 681 Supp : (2007) 1 OLR 202 : (2007) OLR 681 Supp
High Courts25 Oct 2006
State of Orissa Vs Indian Traders and Others
Orissa High Court · (2007) CLT 110 (Suppl Crl) : (2007) 1 OLR 80 : (2007) OLR 110 (Suppl Crl)
Essential Commodities Act, 1955 — Section 7, 9
High Courts25 Oct 2006Dismissed
Bijaya Kumar Jena and Others Vs Binapani Jethi ' Barik
Orissa High Court · (2007) 103 CLT 114
High Courts25 Oct 2006Dismissed
New India Assurance Co. Ltd. Vs Tara Pradhan and Another
Orissa High Court · (2007) 103 CLT 470