High Courts01 Feb 2006Dismissed

Pranabandhu Panda and Others Vs State of Orissa

Orissa High Court · (2006) 2 DMC 248 : (2006) 1 OLR 333

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 184, 223, 482Dowry Prohibition Act, 1961 — Section 4
High Courts27 Jan 2006Dismissed

Bijay Nayak and Others Vs State of Orissa and Another

Orissa High Court · (2006) 1 OLR 367

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3