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Orissa High Court judgments, 2006

650 judgments · page 30 of 33

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High Courts14 Feb 2006

Tata Steel Limited formerly known as Tata Iron and Steel Co. Ltd. and Another Vs State of Orissa and Another

Orissa High Court · (2006) 1 OLR 511

Central Sales Tax (Orissa) Rules, 1957 — Rule 12(3)
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High Courts14 Feb 2006Dismissed

Engineering and Allied Services (P) Limited Vs Joint Labour Commissioner-cum-Commissioner for Workmen's Compensation and Others

Orissa High Court · (2006) 1 OLR 397 Supp

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High Courts14 Feb 2006Dismissed

Bansidhar Mallik Vs Smt. Jhunu Mallik and Others

Orissa High Court · (2006) 1 OLR 389 Supp

Constitution of India, 1950 — Article 227Orissa Grama Panchayat Act, 1964 — Section 25(1), 31
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High Courts14 Feb 2006Dismissed

Dhaneswar Panda Vs Balaram Mahalik and Others

Orissa High Court · (2006) 1 OLR 151 Supp

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
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High Courts13 Feb 2006Dismissed

Butu @ Govinda Kamar and Others Vs State of Orissa

Orissa High Court · (2006) 1 OLR 149 Supp

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397
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High Courts13 Feb 2006Dismissed

Sri Sawarmal Sharma Vs Rashmirekha Singh

Orissa High Court · (2006) CLT 557 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 197, 205Penal Code, 1860 (IPC) — Section 294, 323, 448, 506(2)
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High Courts13 Feb 2006

Das and Company Vs Orient Weaving (P.) Ltd.

Orissa High Court · (2006) 1 OLR 383 Supp : (2007) 80 SCL 165

COMPANIES ACT, 1956 — Section 453
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High Courts09 Feb 2006Dismissed

Sri Charan Behera Vs State of Orissa

Orissa High Court · (2006) 02 OHC CK 0001

Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
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High Courts08 Feb 2006

Kailash Chand Mohanty and Another Vs State of Orissa

Orissa High Court · (2006) CLT 550 (Suppl Crl) : (2006) 1 OLR 576

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 482Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts08 Feb 2006Allowed

Kumari Sangeetarani Panigrahi Vs State of Orissa and Others

Orissa High Court · (2006) 1 OLR 383

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High Courts08 Feb 2006Dismissed

Sri Harihar Sahoo Vs Rabinarayan Dhal

Orissa High Court · (2006) CLT 547 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 408
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High Courts08 Feb 2006

Bhabagrahi Pati and Others Vs State of Orissa and Others

Orissa High Court · (2006) 1 OLR 357

Constitution of India, 1950 — Article 14, 16, 21, 226, 9Orissa Local Fund Service Rules, 1975 — Rule 4(1), 4(2)Orissa Municipal Act, 1950 — Section 81
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High Courts07 Feb 2006

Bhimsen Sahu and Another Vs State of Orissa and Others

Orissa High Court · (2006) 101 CLT 524 : (2006) 1 OLR 357 Supp

Bihar and Orissa Excise Act, 1915 — Section 2(8), 29(2), 8, 8(2), 89Orissa Excise Rules, 1965 — Rule 32, 59, 60
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High Courts07 Feb 2006Dismissed

Kumari Rani Swati Monalisa Vs Chairman, Council of Higher Secondary Edn. and Another

Orissa High Court · AIR 2006 Ori 122 : (2006) 101 CLT 478 : (2006) 1 OLR 368 Supp

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High Courts07 Feb 2006Dismissed

Dr. Susant Moharana and Others Vs Convener, P.G. (Medical) Selection Committee, 2005 and Others

Orissa High Court · (2006) 101 CLT 625 : (2006) 1 OLR 362 Supp

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High Courts07 Feb 2006Allowed

Sobhan Kumar Sahu Vs Chancellor, Berhampur University and Others Basanta Kumar Das and Others Vs Utkal University and Others Rajani Kanta Mishra and Another Vs Berhampur University and Others

Orissa High Court · (2006) 101 CLT 417 : (2006) 1 OLR 371 Supp

Orissa Universities Act, 1989 — Section 5Universities Act, 1989 — Section 12, 12(2), 25, 25(2)
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High Courts06 Feb 2006Dismissed

Susanta Kumar Sarangi and Smt. Puspalata Pradhan Vs Union of India (UOI) and Others

Orissa High Court · (2006) 101 CLT 435 : (2006) 1 OLR 353 Supp

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High Courts03 Feb 2006Dismissed

Biswanath Pradhan Vs Ratnakar Moharana

Orissa High Court · (2006) 1 OLR 145 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 380
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High Courts03 Feb 2006Dismissed

Chutia alias Narendra Rout Vs State of Orissa

Orissa High Court · (2006) 1 OLR 147 Supp

Penal Code, 1860 (IPC) — Section 304
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High Courts03 Feb 2006

Sudhir Ku. Pattnaik Vs Registrar of Co-operative Society and Others

Orissa High Court · (2006) 1 OLR 353

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